RAJESH AMARSINH PRAJAPATI,AHMEDABAD vs. ITO, WARD-3(2)(4), AHMEDABAD
In the result, appeal of the assessee is dismissed
ITA 94/AHD/2019[2010-11]Status: DisposedITAT Ahmedabad27 Sept 2024AY 2010-11
Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal
For Appellant: NoneFor Respondent: Shri Ankit Jain, Sr. DR
Section 1Section 120(3)(a)Section 142Section 142(1)Section 143(1)Section 143(2)Section 147Section 148Section 274
IN THE INCOME TAX APPELLATE TRIBUNAL
“A” BENCH, AHMEDABAD
BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER &
SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER
