GUJARAT FARM SEEDS PVT. LTD.,ANAND vs. THE ITO, WARD-2, ANAND
In the result, the appeal filed by the assessee is allowed for statistical purposes
ITA 431/AHD/2024[2014-15]Status: DisposedITAT Ahmedabad06 Nov 2024AY 2014-15
Bench: Shri T.R. Senthil Kumar & Shri Narendra Prasad Sinhaआयकर अपील सं./I.T.A. No. 431/Ahd/2024 ("नधा"रण वष" / Assessment Year:2014-15)
For Appellant: Vora, A.RsFor Respondent: Date of Hearing
Section 143(3)Section 250Section 56(2)(viib)Section 56(2)(vilib)
IN THE INCOME TAX APPELLATE TRIBUNAL
“A” BENCH, AHMEDABAD
BEFORE SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER &
SHRI NARENDRA PRASAD SINHA
