“Section 124(1)(ac)(v)”

Kantibhai Chaturbhai Patel Charitable Trust, Ahmedabad vs. The CIT(Exemption), Ahmedabad

In the result, the appeal filed by the assessee isallowed for statistical purposes

Bench: Shri T.R. Senthil Kumar & Shri Narendra Prasad Sinha

IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA