SHRI SURESH KUMAR GOYAL, 501 UNIQUE SANGHI APARTMENT DURGAPURA JAIPUR-302018,JAIPUR vs. ACIT CIRCLE-6, JAIPUR, CIRCLE-6, JAIPUR
In the result, the appeal filed by the assessee is partly allowed
ITA 664/JPR/2019[2013-14]Status: DisposedITAT Jaipur01 May 2023AY 2013-14
Bench: Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
For Appellant: Shri Mahendra Gargieya, Adv. &For Respondent: Mrs. Monisha Choudhary, Addl. CIT
Section 143(3)
आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर
IN THE INCOME TAX APPELLATE TRIBUNAL,
JAIPUR BENCHES,”SMC’’ JAIPUR
Jh lanhi xkslkbZ] U