“Section 190(1)(b)”

Dilip Singh Yadav, Jaipur vs. Income Tax Officer, Ward 1(3), Jaipur

In the result, appeal of the assessee is dismissed

Bench: The Date Of Hearing.”

आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR Jh lanhi xkslkbZ] U