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“Section 194(1)(ba)”

Section References (mined)Section 194Section 194(1)(ba)1 judgments

Judgments citing Section 194(1)(ba)

Sovereign Pharma Private Limited, Pune vs. DCIT CPC TDS, Pune

Appeal is allowed in above terms

ITA 1216/PUN/2023[2019-20]Status: DisposedITAT Pune08 May 2024AY 2019-20

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri Nikhil PatakhFor Respondent: Shri Ganesh Budruk
Section 154Section 192Section 194(1)(ba)Section 200ASection 201

IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “B” BENCH : PUNE [THROUGH VIRTUAL HEARING] BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER