VISHVAS CHANDRAKANT KARAJKAR ,SANGLI vs. INCOME TAX OFFICER, WARD 2, SANGLI, SANGLI
The appeal of the assessee stands ALLOWED
ITA 564/PUN/2024[2017-18]Status: DisposedITAT Pune02 Sept 2024AY 2017-18
Bench: Hon’Ble Shri Satbeer Singh Godara & Shri G. D. Padmahshaliassessment Year : 2017-18
For Appellant: None for the assesseeFor Respondent: Mr Arvind Desai [‘Ld. DR’]
Section 142(1)Section 147Section 250Section 253(1)(a)Section 272ASection 272A(1)(d)Section 273B
IN THE INCOME TAX APPELLATE TRIBUNAL, ‘B’ BENCH, PUNE
BEFORE HON’BLE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER
AND SHRI