PARRY INFRASTRUCTURE CO P LTD. ,CHENNAI vs. DCIT CORPORATE CIRCLE 5(1) , CHENNAI
In the result, the appeal filed by the assessee is partly-allowed
ITA 1653/CHNY/2019[2013-14]Status: DisposedITAT Chennai03 Jul 2024AY 2013-14
Bench: Shri Mahavir Singhand Shri Manoj Kumar Aggarwal
For Appellant: Shri Philip George, AdvocateFor Respondent: Shri Nilay Baran Som, CIT-DR
Section 143(2)Section 143(3)Section 14A
आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ,चे"ई
IN THE INCOME TAX APPELLATE TRIBUNAL
‘A’ BENCH, CHENNAI
"ी महावीर "सह, उपा"य