JOINT COMMOSSIONER OF INCOME-TAX(OSD),CORPORATE CIRCLE-1(1), CHENNAI vs. IDFC LIMITED, CHENNAI
In the result, the appeal filed by the Revenue is dismissed
ITA 19/CHNY/2024[2009-10]Status: DisposedITAT Chennai24 Jul 2024AY 2009-10
Bench: Shri Mahavir Singh & Shri Jagadishआयकर अपील सं./Ita No.19/Chny/2024 िनधा9रण वष9 /Assessment Year: 2009-10
For Appellant: Shri M. Murali, CITFor Respondent: Shri Niraj Sheth, Advocate
Section 143(3)Section 147Section 148Section 36Section 36(1)Section 36(1)(viia)Section 36(1)(viiia)
आयकर अपीलीय अिधकरण, ‘सी’ "ायपीठ, चे"ई।
IN THE INCOME TAX APPELLATE TRIBUNAL
‘C’ BENCH: CHENNAI
"ी महावीर िसंह, उपा" एवं