INDIAN OVERSEAS BANK,CHENNAI vs. DCIT,LTU(2), CHENNAI
ITA 202/CHNY/2023[2016-17]Status: DisposedITAT Chennai31 Dec 2024AY 2016-17
Section 115JSection 143(2)Section 14ASection 14A(2)Section 250Section 36(1)(vii)Section 36(1)(viia)
2
ITA Nos .661 & 914/19, 202,203/23 others
years 2015-16, 2016-2017 and 2017-2018 respectively against different impugned
