THE PRESBYTERIAN CHURC CO. OPERATIVE CREDIT AND THRIFT SOCIETY LTD.,AJMER vs. ITO,WD-2(2), AJMER, AJMER
ITA 476/JPR/2023[2019-20]Status: DisposedITAT Jaipur25 Apr 2024AY 2019-20
For Appellant: Sh. Mahendra Gargieya, AdvFor Respondent: Smt. Monisha Choudhary (Addl. CIT)
Section 143(1)Section 154Section 80PSection 80P(2)(a)
आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर
IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR
डा० एस. सीतालक्ष्मी, न्यायिक
