A BLISS OF CREATOR SOCIETY,JAIPUR vs. EXEMPTION WARD 1, JAIPUR
ITA 608/JPR/2023[2012-13]Status: DisposedITAT Jaipur06 Aug 2024AY 2012-13
For Appellant: Shri R.S. Poonia, CA &For Respondent: Mrs. Monisha Choudhary, Addl. CIT-DR
Section 11Section 13Section 143
आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर
IN THE INCOME TAX APPELLATE TRIBUNAL,
JAIPUR BENCHES,”SMC” JAIPUR
श्री संदीप गोसाई, न्यायिक
