DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BENGALURU, BENGALURU vs. CANARA BANK, BENGALURU
In the result, appeal of the revenue is partly allowed for statistical purposes
ITA 1102/BANG/2024[2014-15]Status: DisposedITAT Bangalore16 Oct 2024AY 2014-15
Bench: Shri Laxmi Prasad Sahu & Shri Keshav Dubeyassessmentyear:2014-15
For Appellant: Shri S. Ananthan, A.R. &For Respondent: Sri Subramanian S., D.R
Section 115JSection 142(1)Section 211Section 211(2)Section 37Section 37(1)Section 5
ITA No.1102/Bang/2024
Canara Bank, Bangalore
IN THE INCOME TAX APPELLATE TRIBUNAL
“B’’BENCH: BANGALORE
BEFORE SHRI LAXMI PRASAD SAHU, ACCOUNTANT
