KAMAL KUMAR KOTHARI,KOLKATA vs. ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
In the result, appeal of the Assessee stands allowed
ITA 3166/MUM/2023[2014-2015]Status: DisposedITAT Mumbai31 Jan 2024AY 2014-2015
Bench: Shri.Narender Kumar Choudhry () & Miss. Padmavathy S. ()
Section 143(1)Section 143(2)Section 250
1
ITA 1489/Mum/2020
Seema A Talesara
IN THE INCOME TAX APPELLATE TRIBUNAL
MUMBAI BENCH “E”, MUMBAI
BEFORE SHRI.NARENDER KUMAR CHOUDHRY