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“Section 2(24)(xii)”

Section References (mined)Section 2Section 2(24)(xii)1 judgments

Judgments citing Section 2(24)(xii)

M/S. Housing Development Finance Corp. Ltd., Mumbai vs. DCIT Cir. 1(1), Mumbai

ITA 7447/MUM/2004[1999-2000]Status: DisposedITAT Mumbai05 Jul 2024AY 1999-2000

Bench: Shri Girish Agrawal & Shri Sunil Kumar Singh

Section 143(3)Section 36(1)(viii)

IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH MUMBAI BEFORE SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER AND SHRI SUNIL KUMAR SINGH