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“Section 2(15)(proviso)”

Section References (mined)Section 2Section 2(15)(proviso)4 judgments

INCOME TAX OFFICER EXEMPTION-2(1), MUMBAI vs. MATUNGA GYMKHANA, MUMBAI

ITA 4375/MUM/2023[2013-14]Status: DisposedITAT Mumbai18 Jul 2024AY 2013-14

Bench: Shri Satbeer Singh Godara & Shri Girish Agrawal

For Appellant: S/Shri Vijay Mehta, Paresh TapariaFor Respondent: Smt. Mahita Nair, Sr. DR
Section 11Section 143(3)Section 2(15)Section 2(15)(proviso)

IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “D” BENCH : MUMBAI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI GIRISH

ITO(EXEMPTIONS)-2(1), MUMBAI vs. MATUNGA GYMKHANA, MUMBAI

ITA 4374/MUM/2023[2014-15]Status: DisposedITAT Mumbai18 Jul 2024AY 2014-15

Bench: Shri Satbeer Singh Godara & Shri Girish Agrawal

For Appellant: S/Shri Vijay Mehta, Paresh TapariaFor Respondent: Smt. Mahita Nair, Sr. DR
Section 11Section 143(3)Section 2(15)Section 2(15)(proviso)

IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “D” BENCH : MUMBAI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI GIRISH

ITO(EXEMPTIONS)-2(1), MUMBAI vs. MATUNGA GYMKHANA, MUMBAI

ITA 4373/MUM/2023[2015-16]Status: DisposedITAT Mumbai18 Jul 2024AY 2015-16

Bench: Shri Satbeer Singh Godara & Shri Girish Agrawal

For Appellant: S/Shri Vijay Mehta, Paresh TapariaFor Respondent: Smt. Mahita Nair, Sr. DR
Section 11Section 143(3)Section 2(15)Section 2(15)(proviso)

IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “D” BENCH : MUMBAI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI GIRISH

ITO(EXEMPTIONS)-2(1), MUMBAI vs. MATUNGA GYMKHANA, MUMBAI

ITA 4372/MUM/2023[2016-17]Status: DisposedITAT Mumbai18 Jul 2024AY 2016-17

Bench: Shri Satbeer Singh Godara & Shri Girish Agrawal

For Appellant: S/Shri Vijay Mehta, Paresh TapariaFor Respondent: Smt. Mahita Nair, Sr. DR
Section 11Section 143(3)Section 2(15)Section 2(15)(proviso)

IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “D” BENCH : MUMBAI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI GIRISH