A.C.I.T. CIR. 6(2)(2), MUMBAI vs. DOSHION WATESR SOLUTIONS P. LTD., MUMBAI
ITA 1503/MUM/2018[2009-10]Status: DisposedITAT Mumbai18 Jul 2024AY 2009-10
IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI BEFORE: SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER & SHRI SUNIL KUMAR SINGH, JUDICIAL
