TUSHAR MAHENDRA PAREKH,MUMBAI vs. COMMISSIONER OF INCOME-TAX (APPEALS) INCOME TAX DEPARTMENT, DELHI
In the result, the appeal filed by the Assessee stands allowed
ITA 3216/MUM/2024[2013-14]Status: DisposedITAT Mumbai19 Aug 2024AY 2013-14
Bench: Shri Narender Kumar Choudhry & Shri Ratnesh Nandan Sahayassessment Year: 2013-14
For Appellant: Shri Bhavesh Prafulbhai Shah, CAFor Respondent: Shri P.D. Chougule, (Addl. CIT) Sr. DR
Section 143Section 250Section 271(1)Section 271(1)(C)Section 41
IN THE INCOME TAX APPELLATE TRIBUNAL,
MUMBAI BENCH “E”, MUMBAI
BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER
AND SHRI RATNESH