Academy for Global Education Services Private Limited, Mumbai vs. ITO, Mumbai
In the result, the appeal filed by the Assessee stands allowed
ITA 3860/MUM/2023[2011-12]Status: DisposedITAT Mumbai23 Sept 2024AY 2011-12
Bench: Shri Narender Kumar Choudhry & Shri Omkareshwar Chidaraassessment Year: 2011-12
For Appellant: Shri Vimal Punmiya, CAFor Respondent: Shri Manoj Kumar Sinha, SR. D.R
Section 133(6)Section 250
IN THE INCOME TAX APPELLATE TRIBUNAL,
MUMBAI BENCH “A”, MUMBAI
BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER
AND SHRI OMKARESHWAR
