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“DTVSV scheme”

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Judgments citing DTVSV scheme

Dakshin Bihar Gramin Bank, Patna vs. ACIT, CPC, TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 551/PAT/2024[2015-16]Status: DisposedITAT Patna22 Apr 2025AY 2015-16

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. ACIT, CPC, TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 550/PAT/2024[2015-16]Status: DisposedITAT Patna22 Apr 2025AY 2015-16

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. CPC TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 549/PAT/2024[2014-15]Status: DisposedITAT Patna22 Apr 2025AY 2014-15

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. CPC TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 548/PAT/2024[2014-15]Status: DisposedITAT Patna22 Apr 2025AY 2014-15

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. CPC TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 547/PAT/2024[2014-15]Status: DisposedITAT Patna22 Apr 2025AY 2014-15

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. CPC TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 546/PAT/2024[2014-15]Status: DisposedITAT Patna22 Apr 2025AY 2014-15

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. CPC TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 545/PAT/2024[2014-15]Status: DisposedITAT Patna22 Apr 2025AY 2014-15

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. ACIT, CPC, TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 544/PAT/2024[2014-15]Status: DisposedITAT Patna22 Apr 2025AY 2014-15

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. CPC TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 543/PAT/2024[2014-15]Status: DisposedITAT Patna22 Apr 2025AY 2014-15

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. ACIT CPC TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 542/PAT/2024[2014-15]Status: DisposedITAT Patna22 Apr 2025AY 2014-15

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. ACIT, CPC, TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 541/PAT/2024[2014-15]Status: DisposedITAT Patna22 Apr 2025AY 2014-15

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. ACIT CPC TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 540/PAT/2024[2014-15]Status: DisposedITAT Patna22 Apr 2025AY 2014-15

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. ACIT CPC TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 539/PAT/2024[2014-15]Status: DisposedITAT Patna22 Apr 2025AY 2014-15

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Madhopur Branch, Patna vs. ACIT, CPC, TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 538/PAT/2024[2013-14]Status: DisposedITAT Patna22 Apr 2025AY 2013-14

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Dhamna Branch, Patna vs. ACIT, CPC, TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 537/PAT/2024[2013-14]Status: DisposedITAT Patna22 Apr 2025AY 2013-14

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Telwa Bazar Branch, Patna vs. ACIT, CPC, TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 536/PAT/2024[2013-14]Status: DisposedITAT Patna22 Apr 2025AY 2013-14

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. ACIT, CPC, TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 535/PAT/2024[2013-14]Status: DisposedITAT Patna22 Apr 2025AY 2013-14

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. ACIT, CPC, TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 534/PAT/2024[2013-14]Status: DisposedITAT Patna22 Apr 2025AY 2013-14

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Patna vs. CPC, TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 533/PAT/2024[2013-14]Status: DisposedITAT Patna22 Apr 2025AY 2013-14

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other

Dakshin Bihar Gramin Bank, Khaparia Branch, Patna vs. Assistant Commissioner of Income Tax, CPC, TDS, Ghaziabad

In the result, all the appeals of the assessee are dismissed as withdrawn

ITA 532/PAT/2024[2013-14]Status: DisposedITAT Patna22 Apr 2025AY 2013-14

Bench: Shri Duvvuru Rl Reddy, Vice-(Kz) & Shri Sanjay Awasthii.T.A. Nos. 522 To 538/Pat/2024 Assessment Year: 2013-2014 & I.T.A. Nos. 539 To 549/Pat/2024 Assessment Year: 2014-2015 & I.T.A. Nos. 550 To 554/Pat/2024 Assessment Year: 2015-2016 Dakshin Bihar Gramin Bank,……………..……Appellant Mango Bandar Branch, Shri Vishnu Commercial Complex, Nh-30, New Bypass, Ashochak, Patna-800030, Bihar [Pan:Aaead5069K] -Vs.- Assistant Commissioner Of Income Tax,....Respondent Centralized Processing Cell (Cpc), Tds, Ghaziabad-201010, Uttar Pradesh Appearances By: N O N E, Appeared On Behalf Of The Assessee Shri Ashwani Kr. Singal, Jcit, Appeared On Behalf Of The Revenue

Declaration in Form No. 1 and Form 2 with the Competent Authority and filling of Form 3 alongwith the payment under the provisions of DTVSV Scheme has also been made and, therefore, prayed before the Bench that the assessee may be allowed to withdraw these appeals. 3. On the other