SRI SOMESHWARA LAXMI NARASIMHA SWAMY TEMPLE PALAKURTHY,WARANGAL vs. ITO., WARD-3, WARANGAL.
In the result, appeal of the Assessee is allowed for statistical purposes
ITA 326/HYD/2025[2017-18]Status: DisposedITAT Hyderabad06 Feb 2026AY 2017-18
Bench: Shri Vijay Pal Rao & Shri Madhusudan Sawdiaआ.अपी.सं /Ita.No.326/Hyd/2025 Assessment Year 2017-2018 Sri Someshwara Laxmi Narasimha Swamy Temple, The Income Tax Officer, Vs. Ward-3, Palakurthy, Warangal – 506001 Warangal – 506 252. Telangana. Pan Aagas8382Q (Appellant) (Respondent) निर्धारिती द्वधिध/Assessee By : Ca Ka Sai Prasad िधजस् व द्वधिध/Revenue By : Dr. Sachin Kumar, Sr. Ar सुिवधई की तधिीख/Date Of Hearing: 29.01.2026 घोषणध की तधिीख/Pronouncement: 06.02.2026 आदेश/Order Per Vijay Pal Rao: This Appeal By The Assessee Is Directed Against The Order Dated 27.02.2024 Of The Learned Cit(A)-National Faceless Appeal Centre [In Short “Nfac], Delhi, For The Assessment Year 2017-2018. 2
For Appellant: CA KA Sai PrasadFor Respondent: Dr. Sachin Kumar, Sr. AR
Section 12A
1
ITA.No.326/Hyd./2025
आयकर अपीलीय अधिकरण, हैदराबाद पीठ
IN THE INCOME TAX APPELLATE TRIBUNAL
Hyderabad ‘B’ Bench, Hyderabad
BEFORE
