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“Section 36(1)(vu)”

Section References (mined)Section 36Section 36(1)(vu)1 judgments

Judgments citing Section 36(1)(vu)

Iphonline Limited (Now As Asapp Info Global Servies Pvt Ltd), Mumbai vs. DCIT, Cir-6(1)(2), Mumbai

ITA 5946/MUM/2025[2011-12]Status: DisposedITAT Mumbai05 Mar 2026AY 2011-12

Bench: Shri Narender Kumar Choudhry & Shri Jagadish

Section 143(1)Section 250Section 36(1)(vii)Section 36(2)Section 36(2)(i)

IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “C”, MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER And SHRI JAGADISH