“Section 36(2)(x)”

Section References (mined)Section 36Section 36(2)(x)1 judgments

INCOME TAX OFFICER(E) WARD- 2(4), NEW DELHI, CIVIC CENTRE NEW DELHI vs. PRAKASH SEWA TRUST, PASCHIM VIHAR

ITA 4305/DEL/2024[2016-17]Status: DisposedITAT Delhi07 Jan 2026AY 2016-17

Bench: Shri Yogesh Kumar U.S. & Shri Manish Agarwal

flat at Rs.11,68,99,000/- as from unexplained source under Section 69 of the Act. There is no reference to Section 36(2)(x) of the Act in the operative part of the order dated 29th September 2022. 10. In the circumstances, the impugned order dated 29th September