INCOME TAX OFFICER, WARD-10(1), DELHI, DELHI vs. GOLD SOUK FINANCE PRIVATE LIMITED, DELHI
The appeal of the revenue is dismissed
ITA 5827/DEL/2024[2015-16]Status: DisposedITAT Delhi04 Feb 2026AY 2015-16
Bench: Shri Anubhav Sharma & Shri Manish Agarwalito, Ward-10(1) Vs. Gold Souk Finance Private Room No. G-11A, Ground Limited, Plot No. 1, Floor, C.R. Building, Local Shopping Centre Ip Estate Sharda Niketan, Pitampura New Delhi – 110002 Delhi – 110034 "थायीलेखासं./जीआइआरसं./Pan/Gir No: Aaecg4594J Appellant .. Respondent
For Appellant: Sh. Rajeshwar Painuly, CAFor Respondent: Sh. Rajesh Kumar Dhanesta, Sr
Section 143(3)Section 56(2)(iia)
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Gold Souk Finance Pvt. Ltd. (AY: 2015-16)
IN THE INCOME TAX APPELLATE TRIBUNAL
“B
