“Section 56(32)(vii)(b)”

Section References (mined)Section 56Section 56(32)(vii)(b)1 judgments

Judgments citing Section 56(32)(vii)(b)

Haripriya Kotapati, Vijayawada vs. Income Tax Officer, Ward -2(1), Vijayawada

ITA 105/VIZ/2024[2017-18]Status: DisposedITAT Visakhapatnam18 Mar 2025AY 2017-18

Bench: Shri Manjunatha G & Shri K. Narasimha Chary

For Appellant: Shri AV Raghuram & OrsFor Respondent: Dr. Aparna Villuri, Sr. AR

Section 143(2)Section 147Section 148Section 2(47)Section 270ASection 56(2)Section 56(2)(vii)Section 56(32)(vii)

INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM BENCH : VISAKHAPATNAM [THROUGH VIRTUAL HEARING] BEFORE SHRI MANJUNATHA G, ACCOUNTANT MEMBER AND SHRI K. NARASIMHA