“Section 13(2)(f)”

Dr Kondabolu Basavapunaiah & Dr Lakshmi Prasad Trust, Guntur vs. Income Tax Officer (Exemption Ward), Guntur

In the result, the appeal by the assessee is allowed

Bench: Shri S Balakrishnan, Hon’Ble

ora siete sftreeur, fasmamenra the, fasmeareur IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM “DIVISION” BENCH, VISAKHAPATNAM ft Va SIMTPOM, tal