Parag Dave, Ahmedabad vs. The DCIT, Circle-3(1)(1) (Previously Circle-3(3)), Ahmedabad
In the result, appeal filed by the assessee is dismissed
ITA 894/AHD/2024[2016-17]Status: DisposedITAT Ahmedabad23 Sept 2025AY 2016-17
Bench: Ms. Suchitra Kamble & Makarand V. Mahadeokarassessment Year 2016-17
For Appellant: Shri Vipul Khandhar, A.RFor Respondent: Shri Amit Pratap Singh, Sr. D.R
Section 142(1)Section 143(2)Section 35(1)(ii)Section 36(1)
THE INCOME TAX APPELLATE TRIBUNAL
AHMEDABAD “SMC” BENCH
Before Ms. Suchitra Kamble, Judicial Member
And Makarand V. Mahadeokar, Accountant Member
