INDIAN MEDICAL ASSOCIATION PUNE BRANCH,SHUKRAWAR PETH vs. DCIT EXEMPTION CIRCLE, PUNE, SWARGATE
In the result, appeal of the assessee is allowed
ITA 767/PUN/2025[2021-22]Status: DisposedITAT Pune16 Jun 2025AY 2021-22
Bench: Dr.Manish Borad
For Appellant: Shri Nikhil S. PathakFor Respondent: Date of hearing
Section 11Section 139(4)Section 143(3)Section 250
IN THE INCOME TAX APPELLATE TRIBUNAL
PUNE BENCHES “SMC”, PUNE
BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER
आयकर अपील सं. / ITA No.767/PUN/2025