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“Section 41(21)”

Section References (mined)Section 41Section 41(21)1 judgments

Judgments citing Section 41(21)

Sree Nagendra Constructions, Khammam vs. DCIT, Circle -2(1), Hyderabad

ITA 198/HYD/2022[2013-14]Status: DisposedITAT Hyderabad04 Feb 2025AY 2013-14

Bench: Shri Vijay Pal Rao, Vice- & Shri Madhusudan Sawdia

For Appellant: Shri P Murali Mohan Rao, CA
Section 44ASection 68

ITA No 198 of 2022 Sree Nagendra Constructions आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad