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“Section 43(4)(ii)”

Section References (mined)Section 43Section 43(4)(ii)1 judgments

Judgments citing Section 43(4)(ii)

DCIT., Circle-1(1), Hydeabad vs. Avra Laboratories Pvt Ltd, Mumbai

In the result, appeal of the Revenue is dismissed

ITA 1300/HYD/2024[2018-19]Status: DisposedITAT Hyderabad24 Apr 2025AY 2018-19

Bench: Shri Vijay Pal Rao & Shri Manjunatha G

For Appellant: CA K C DevdasFor Respondent: Shri B Bala Krishna, CIT-DR
Section 142(1)Section 143(3)Section 35Section 35(1)(ii)

IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD “A” BENCH: HYDERABAD BEFORE SHRI VIJAY PAL RAO, VICE PRESIDENT AND SHRI MANJUNATHA