THE VIRUDHUNAGAR DIST CETNRAL CO- OPERATIVE BANK LIMITED,VIRUDHUNAGAR vs. DCIT,-DCAT, MADURAI-2,, VIRUDHUNAGAR
ITA 2790/CHNY/2024[2010-11]Status: DisposedITAT Chennai21 Mar 2025AY 2010-11
For Appellant: Shri Manoj Menon, AdvocateFor Respondent: Shri R.Clement Ramesh Kumar, CIT
Section 143(3)Section 148Section 250Section 36(1)(viia)
आयकर अपीलीय अधिकरण, 'सी' न्यायपीठ, चेन्नई
IN THE INCOME TAX APPELLATE TRIBUNAL `C' BENCH, CHENNAI
श्री जॉर्ज जॉर्ज के, उपाध्यक्ष
