DY. COMMISSIONER OF INCOME TAX CIRCLE - 3(3)(1), MUMBAI , MUMBAI vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA, MUMBAI
In the result, the captioned appeals by the revenue are dismissed and the cross-objections filed by the assessee are allowed
ITA 3164/MUM/2023[2013-14]Status: DisposedITAT Mumbai05 Feb 2025AY 2013-14
Bench: Shri Saktijit Dey, Hon’Ble & Shri Narendra Kumar Billaiya, Hon’Ble
For Appellant: Shri Rakesh Joshi, A/RFor Respondent: Shri Mahesh Akhade, CIT D/R
Section 1Section 115JSection 143(3)Section 147Section 148Section 36(1)Section 36(1)(vii)Section 36(1)(viia)
| आयकर अपीलीय अिधकरण "ायपीठ, मुंबई |
IN THE INCOME TAX APPELLATE TRIBUNAL
“G” BENCH, MUMBAI
BEFORE SHRI SAKTIJIT DEY, HON’BLE