DCIT-4(1)(1), MUMBAI vs. B RAHEJA PROPERTIES PRIVATE LIMITED, MUMBAI
In the result, appeal of the Revenue is dismissed
ITA 2677/MUM/2023[2015]Status: DisposedITAT Mumbai10 Mar 2025
Bench: Shri Saktijit Dey, Hon’Ble & Shri Girish Agrawalassessment Year: 2015-16
For Appellant: Shri Ravindra Poojary, AdvocateFor Respondent: Ms. Monika H. Pande, Sr. AR
Section 143(3)Section 36(1)(iii)Section 36(1)(ill)Section 40
IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH MUMBAI
BEFORE SHRI SAKTIJIT DEY, HON’BLE VICE PRESIDENT
AND SHRI GIRISH