ACIT-CC-7(3), MUMBAI vs. BELLISSIMO HEALTHY CONSTRUCTIONS AND DEVELOPERS PRIVATE LIMITED, MUMBAI
In the result, appeal of the Revenue stands Dismissed
ITA 1483/MUM/2025[2015-16]Status: DisposedITAT Mumbai28 Apr 2025AY 2015-16
Bench: Shri Narender Kumar Choudhry & Shri Prabhash Shankar
For Appellant: Shri Niraj Sheth,ARFor Respondent: Shri Leyaqat Ali Aafaqui (Sr. AR)
Section 143(3)
IN THE INCOME-TAX APPELLATE TRIBUNAL “B” BENCH,
MUMBAI
BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER
&
SHRI PRABHASH SHANKAR, ACCOUNTANT
