BHAUSAHEB BALASAHEB MHASKE ,AURANGABAD vs. ITO WARD 1(1), AURANGABAD
The appeal is PARTLY ALLOWED FOR STATISTICAL PURPOSES
ITA 1515/PUN/2024[2018-19]Status: DisposedITAT Pune11 Sept 2024AY 2018-19
Bench: Hon’Ble Shri G. D. Padmahshali & Hon’Ble Shri Vinay Bhamoreassessment Year : 2018-19 Bhausaheb Balasaheb Mhaske Dist. Spl. Auditor, Class-1 Baldawa Building, Gomtesh Mrkt., Ch. Sambhaji Nagar-431001 Pan: Alwpm1341H. . . . . . . . Appellant V/S The Income Tax Officer, Ward-1, Ch. Sambhaji Nagar. . . . . . . . Respondent
For Appellant: Smt Deepa Khare [‘Ld. AR’]For Respondent: Mr BS Rajpurohit [‘Ld. DR’]
Section 147Section 148Section 246(1)Section 246A(1)Section 249(2)Section 250
IN THE INCOME TAX APPELLATE TRIBUNAL, ‘SMC’ BENCH PUNE
BEFORE HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER
AND HON