DEEPTI MAHAJAN,MUMBAI vs. INCOME TAX OFFICER, MUMBAI
In the result, the appeal filed by the assessee bearing ITA 1163/Mum/2025
ITA 1163/MUM/2025[2023-24]Status: DisposedITAT Mumbai13 Jun 2025AY 2023-24
Bench: SHRI VIKRAM SINGH YADAV (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
For Appellant: Shri Fenil A. BhattFor Respondent: ShriAnnavaram Kosuri SR.AR
Section 143(1)Section 249(2)Section 249(3)Section 250
IN THE INCOME TAX APPELLATE TRIBUNAL
MUMBAI BENCH “D”, MUMBAI
BEFORESHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SHRI ANIKESH BANERJEE