“Section 124(1)(ac)(b)”

Arya Gram Vikas Samiti, Teshil Baraut, Baghpat vs. CIT(Exemption), Lucknow

In the result, the appeal of the assessee is allowed as above

Bench: Ms. Madhumita Roy & Shri Avdhesh Kumar Mishraarya Gram Vikas Samiti Commissioner Of Income Tax Village & Po Rathora, (Exemption), Teshil Baraut, Baghpat -250617 Pratyaksh Kar Bhawan, Uttar Pradesh Lucknow Pan: Aacaa4633Q (Appellant) (Respondent)

IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’: NEW DELHI BEFORE MS. MADHUMITA ROY, JUDICIAL MEMBER AND SHRI AVDHESH