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“Section 56(2)(vllb)”

Section References (mined)Section 56Section 56(2)(vllb)1 judgments

Judgments citing Section 56(2)(vllb)

DCIT Circle-13(2), New Delhi vs. Jus Scriptum Magnus Pvt Ltd, New Delhi

In the result, we dismiss the appeal filed by the Revenue

ITA 8259/DEL/2019[2016-17]Status: DisposedITAT Delhi26 Sept 2025AY 2016-17
For Appellant: Shri Pramod Jain, CAFor Respondent: Shri Harpreet Kaur Hansra, Sr. DR
Section 133(6)Section 143(2)Section 56(2)(viib)

IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “F”, NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI S