“Section 28(11)(b)”

Saurabh Lal, Ghaziabad vs. ITO Ward 2(2)(3), Ghaziabad

In the result, the appeal of the assessee is partly allowed

Bench: Sh.Challa Nagendra Prasad & Sh.Brajesh Kumar Singhassessment Year: 2015-16 Saurabh Lal Vs. Ito 2Nd H. No. 677, Floor, Ward- 2 (2) (3) Sector-5, Vaishali, Ghaziabad Ghaziabad Pan No. Aexpl1956K (Appellant) (Respondent)

1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”, DELHI BEFORE SH.CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER AND SH.BRAJESH KUMAR