Zylog Systems v. ITO, Company Ward-III

8 Taxmann.com 276Reported decision2010#25682 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 363,016 Indian tax judgments — from 2018 to 2018.

Judgments citing Zylog Systems v. ITO, Company Ward-III

Renault Nissan Technology & Business Centre Indai Private Limited, Kancheepuram vs. DCIT, Chennai

In the result, Revenue’s appeal in ITA No

ITA 3464/CHNY/2016[2011-12]Status: DisposedITAT Chennai24 Jan 2018AY 2011-12

Bench: Shri N.R.S. Ganesan & Shri S. Jayaraman

For Appellant: Shri. Sriram Seshadri, CAFor Respondent: Shri. Sailendra Mamidi, Pr. CIT
Section 10A

…आयकर अपील"य अ"धकरण ,’ए’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं"ी एस जयरामन, लेखा सद"य केसम# BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं/.I.T.A. Nos. 2260 & 3418/Mds/2016 "नधा"रण वष"/Assessment Years : 2010-11 & 2011-12 Deputy Commissioner of Income Tax, M/s. Renault Nissan Technology & Corporate Circle -5(1), Vs. Business Centre India (P) Ltd., Chennai – 34. Ascends Mahindra IT Park, Natham Sub Post office, Mahindra World City, Kanchipuram District, Tamil Nadu – 603 002. [PAN: AADCR 7253E] (…

DCIT, Chennai vs. Renault Nissan Technology & Business Centre India (P) Ltd., Kancheepuram

In the result, Revenue’s appeal in ITA No

ITA 3418/CHNY/2016[2011-12]Status: DisposedITAT Chennai24 Jan 2018AY 2011-12

Bench: Shri N.R.S. Ganesan & Shri S. Jayaraman

For Appellant: Shri. Sriram Seshadri, CAFor Respondent: Shri. Sailendra Mamidi, Pr. CIT
Section 10A

…आयकर अपील"य अ"धकरण ,’ए’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं"ी एस जयरामन, लेखा सद"य केसम# BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं/.I.T.A. Nos. 2260 & 3418/Mds/2016 "नधा"रण वष"/Assessment Years : 2010-11 & 2011-12 Deputy Commissioner of Income Tax, M/s. Renault Nissan Technology & Corporate Circle -5(1), Vs. Business Centre India (P) Ltd., Chennai – 34. Ascends Mahindra IT Park, Natham Sub Post office, Mahindra World City, Kanchipuram District, Tamil Nadu – 603 002. [PAN: AADCR 7253E] (…

Renault Nissan Technology & Business Centre India P. Ltd., Kancheepuram vs. DCIT, Chennai

In the result, Revenue’s appeal in ITA No

ITA 2500/CHNY/2016[2010-11]Status: DisposedITAT Chennai24 Jan 2018AY 2010-11

Bench: Shri N.R.S. Ganesan & Shri S. Jayaraman

For Appellant: Shri. Sriram Seshadri, CAFor Respondent: Shri. Sailendra Mamidi, Pr. CIT
Section 10A

…आयकर अपील"य अ"धकरण ,’ए’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं"ी एस जयरामन, लेखा सद"य केसम# BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं/.I.T.A. Nos. 2260 & 3418/Mds/2016 "नधा"रण वष"/Assessment Years : 2010-11 & 2011-12 Deputy Commissioner of Income Tax, M/s. Renault Nissan Technology & Corporate Circle -5(1), Vs. Business Centre India (P) Ltd., Chennai – 34. Ascends Mahindra IT Park, Natham Sub Post office, Mahindra World City, Kanchipuram District, Tamil Nadu – 603 002. [PAN: AADCR 7253E] (…

Zylog Systems v. ITO, Company Ward-III (8 Taxmann.com 276) — Cited in 3 Judgments | BharatTax