Zuari Cement Ltd. v. DCIT

57 Taxmann.com 206Income Tax Appellate Tribunal#21092 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2016.

Judgments citing Zuari Cement Ltd. v. DCIT

Fabindia Overseas Pvt. Ltd., New Delhi vs. DCIT, New Delhi

In the result, the appeal of the assessee is partly allowed for

ITA 2245/DEL/2013[2009-10]Status: DisposedITAT Delhi13 Jun 2016AY 2009-10

Bench: Shri S.V. Mehrotra & Shri Sudhanshu Srivastavaasstt. Year: 2009-10 Asstt. Year: 2007-08

For Appellant: S/Shri Aseem Chawla, AdvFor Respondent: Shri A.M.Govil, CIT DR
Section 80

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “I-2” New Delhi BEFORE SHRI S.V. MEHROTRA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Asstt. Year: 2009-10 Asstt. Year: 2007-08 Dy.Commissioner of Income Tax, vs M/s Fabindia Overseas (P) Circle 11(1), New Delhi. Ltd., 14N Block Market, G.K. Part-1, New Delhi-110001 Asstt. Year: 2007-08 Asstt. Year: 2009-10 M/s Fabindia Overseas (P) Ltd., vs DCIT, Circle 11(1), New Delhi. New Delhi (PAN: AAACF0782H) (Appellant) (Respondent) Department by: Shri A.M.Govil, CIT DR Assessee by: S/Shri Aseem Chawla, Adv. Anuj Mathur, Adv. Ms Priyanka…

Fabindia Overseas Pvt. Ltd., New Delhi vs. DCIT, New Delhi

In the result, the appeal of the assessee is partly allowed for

ITA 2244/DEL/2013[2007-08]Status: DisposedITAT Delhi13 Jun 2016AY 2007-08

Bench: Shri S.V. Mehrotra & Shri Sudhanshu Srivastavaasstt. Year: 2009-10 Asstt. Year: 2007-08

For Appellant: S/Shri Aseem Chawla, AdvFor Respondent: Shri A.M.Govil, CIT DR
Section 80

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “I-2” New Delhi BEFORE SHRI S.V. MEHROTRA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Asstt. Year: 2009-10 Asstt. Year: 2007-08 Dy.Commissioner of Income Tax, vs M/s Fabindia Overseas (P) Circle 11(1), New Delhi. Ltd., 14N Block Market, G.K. Part-1, New Delhi-110001 Asstt. Year: 2007-08 Asstt. Year: 2009-10 M/s Fabindia Overseas (P) Ltd., vs DCIT, Circle 11(1), New Delhi. New Delhi (PAN: AAACF0782H) (Appellant) (Respondent) Department by: Shri A.M.Govil, CIT DR Assessee by: S/Shri Aseem Chawla, Adv. Anuj Mathur, Adv. Ms Priyanka…

DCIT, New Delhi vs. M/S. Fabindia Overseas (P) Ltd., New Delhi

In the result, the appeal of the assessee is partly allowed for

ITA 1898/DEL/2013[2007-08]Status: DisposedITAT Delhi13 Jun 2016AY 2007-08

Bench: Shri S.V. Mehrotra & Shri Sudhanshu Srivastavaasstt. Year: 2009-10 Asstt. Year: 2007-08

For Appellant: S/Shri Aseem Chawla, AdvFor Respondent: Shri A.M.Govil, CIT DR
Section 80

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “I-2” New Delhi BEFORE SHRI S.V. MEHROTRA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Asstt. Year: 2009-10 Asstt. Year: 2007-08 Dy.Commissioner of Income Tax, vs M/s Fabindia Overseas (P) Circle 11(1), New Delhi. Ltd., 14N Block Market, G.K. Part-1, New Delhi-110001 Asstt. Year: 2007-08 Asstt. Year: 2009-10 M/s Fabindia Overseas (P) Ltd., vs DCIT, Circle 11(1), New Delhi. New Delhi (PAN: AAACF0782H) (Appellant) (Respondent) Department by: Shri A.M.Govil, CIT DR Assessee by: S/Shri Aseem Chawla, Adv. Anuj Mathur, Adv. Ms Priyanka…

DCIT, New Delhi vs. M/S Fabindia Overseas (P) Ltd., New Delhi

In the result, the appeal of the assessee is partly allowed for

ITA 1894/DEL/2013[2009-10]Status: DisposedITAT Delhi13 Jun 2016AY 2009-10

Bench: Shri S.V. Mehrotra & Shri Sudhanshu Srivastavaasstt. Year: 2009-10 Asstt. Year: 2007-08

For Appellant: S/Shri Aseem Chawla, AdvFor Respondent: Shri A.M.Govil, CIT DR
Section 80

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “I-2” New Delhi BEFORE SHRI S.V. MEHROTRA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Asstt. Year: 2009-10 Asstt. Year: 2007-08 Dy.Commissioner of Income Tax, vs M/s Fabindia Overseas (P) Circle 11(1), New Delhi. Ltd., 14N Block Market, G.K. Part-1, New Delhi-110001 Asstt. Year: 2007-08 Asstt. Year: 2009-10 M/s Fabindia Overseas (P) Ltd., vs DCIT, Circle 11(1), New Delhi. New Delhi (PAN: AAACF0782H) (Appellant) (Respondent) Department by: Shri A.M.Govil, CIT DR Assessee by: S/Shri Aseem Chawla, Adv. Anuj Mathur, Adv. Ms Priyanka…