DCIT, CIRLCE-1(1),, HYDERABAD vs. EPAM SYSTEMS INDIA PRIVATE LIMITED (PREVIOUSLY KNOWN AS ALLIANCE GLOBAL SERVICES IT INDIA PVT LTD), HYDERABAD
In the result, appeals of the Revenue and assessee and the cross objections of the assessee are allowed in part
ITA 317/HYD/2016[2011-12]Status: DisposedITAT Hyderabad31 Aug 2023AY 2011-12
Bench: Shri Rama Kanta Panda & Shri K. Narasimha Charyनिर्धारण आ.अपी.सं अपीलार्थीर्थी प्रत्यर्थी वर्ष / A.Y. / Appellant / Respondent / Ita No. M/S. Epam Systems Deputy Commissioner India Private Limited, Of Income Tax, (Formerly Known As Circle- 1(1), 2011-12 Hyderabad Alliance Global 189/Hyd/2016 Services It India Private Limited) Hyderabad [Pan No. Aaacw2012R] M/S. Epam Systems Deputy India Private Limited, (Formerly Known As Commissioner Of 2011-12 Alliance Global Services 317/Hyd/2016 Income Tax, It India Private Limited) Circle- 1(1), Hyderabad Hyderabad [Pan No. Aaacw2012R]
For Appellant: Shri Aliasgar Rampurwala and Shri Pratik, ARsFor Respondent: Shri Jeevan Lal Lavidiya, CIT-DR
Section 143(3)
…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER निर्धारण आ.अपी.सं अपीलार्थीर्थी प्रत्यर्थी वर्ष / A.Y. / Appellant / Respondent / ITA No. M/s. EPAM Systems Deputy Commissioner India Private Limited, of Income Tax, (Formerly known as Circle- 1(1), 2011-12 Hyderabad Alliance Global 189/Hyd/2016 Services IT India Private Limited) Hyderabad [PAN No. AAACW2012R] M/s. EPAM Systems Deputy India Private Limited, (Formerly known as Commissioner of 2011-12 Alliance Global Servi…