Zen Tobacco (P) Ltd. v. ACIT

65 Taxmann.com 320Reported decision2016#25572 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2018.

Judgments citing Zen Tobacco (P) Ltd. v. ACIT

SHRI URMIL D. PATEL,,BARODA vs. THE INCOME TAX OFFICER, WARD-2(6),, BARODA

In the result, the appeal filed by the revenue is dismissed

ITA 2915/AHD/2015[2009-10]Status: DisposedITAT Ahmedabad30 Oct 2018AY 2009-10

For Appellant: Shri T.P. Hemani, A.RFor Respondent: Shri Lalit P. Jain, Sr. D.R

Section 139(1)Section 139(5)Section 143(1)Section 143(3)Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Shri Rajpal Yadav, Judicial Member And Shri Amarjit Singh, Accountant Member Assessment Year 2009-10 Urmil D. Patel, C-19, The ITO, Meeraj Apartment, Ward-2(6), B/h Natubhai Centre, Gotri Vs Baroda-390007 Road, (Respondent) Baroda-390007 PAN: ACQPP6563K (Appellant) Revenue by: Shri Lalit P. Jain, Sr. D.R. Assessee by: Shri T.P. Hemani, A.R. Date of hearing : 17-10-2018 Date of pronouncement : 30-10-2018 आदेश/ORDER PER : AMARJIT SINGH, ACCOUNTANT MEMBER:- This assessee’s appeal for A.Y. 2009-10, arises from order of the CIT(A)- 5, Vadodar…

VIPUL P. DALAL,MUMBAI vs. DCIT 12(2), MUMBAI

In the result, the assessee’s appeal for A

ITA 7761/MUM/2014[2008-09]Status: DisposedITAT Mumbai23 Sept 2016AY 2008-09

Bench: Shri Jason P. Boaz & Shri Sandeep Gosainshri Vipul P. Dalal D C I T - 12(2) 11, Sadhana, ‘B’ Road Aayakar Bhavan Vs. 32, Churchgate M.K. Road Mumbai 400020 Mumbai 400020 Pan - Aacpd1495Q Appellant Respondent

For Appellant: Shri Deepak N. KanabarFor Respondent: Shri Rajneesh K. Arvind

Section 139Section 142Section 143(1)Section 143(3)Section 154Section 234C

…IN THE INCOME TAX APPELLATE TRIBUNAL "F" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Sandeep Gosain, Judicial Member Shri Vipul P. Dalal D C I T - 12(2) 11, Sadhana, ‘B’ Road Aayakar Bhavan Vs. 32, Churchgate M.K. Road Mumbai 400020 Mumbai 400020 PAN - AACPD1495Q Appellant Respondent Appellant by: Shri Deepak N. Kanabar Respondent by: Shri Rajneesh K. Arvind Date of Hearing: 19.09.2016 Date of Pronouncement: 23.09.2016 O R D E R Per Jason P. Boaz, A.M. This appeal by the assessee is directed against the order of the CIT(A)- 23, Mumbai dated 07.10.2014 for A.Y. 2008-09. 2. The facts o…

VIPUL P. DALAL,MUMBAI vs. DCIT 12(2), MUMBAI

In the result, the assessee’s appeal for A

ITA 6395/MUM/2014[2009-10]Status: DisposedITAT Mumbai03 Jun 2016AY 2009-10

Bench: Shri Jason P. Boaz & Shri Sandeep Gosainshri Vipul P. Dalal D C I T - 12(2) 11, Sadhana, ‘B’ Road Àayakar Bhavan Vs. 32, Churchgate M.K. Road Mumbai 400020 Mumbai 400020 Pan - Aacpd1495Q Appellant Respondent

For Appellant: Shri Deepak N. KanabarFor Respondent: Shri Neil Philip

Section 143(1)Section 143(3)Section 154Section 234B

…IN THE INCOME TAX APPELLATE TRIBUNAL "F" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Sandeep Gosain, Judicial Member Shri Vipul P. Dalal D C I T - 12(2) 11, Sadhana, ‘B’ Road Àayakar Bhavan Vs. 32, Churchgate M.K. Road Mumbai 400020 Mumbai 400020 PAN - AACPD1495Q Appellant Respondent Appellant by: Shri Deepak N. Kanabar Respondent by: Shri Neil Philip Date of Hearing: 26.05.2016 Date of Pronouncement: 03.06.2016 O R D E R Per Jason P. Boaz, A.M. This appeal by the assessee is directed against the order of the CIT(A)- 23, Mumbai dated 02.07.2014 for A.Y. 2009-10. 2. The facts of the c…