Which sections of the Income Tax Act does Zaveri & Company (P) Ltd. v. Deputy Commissioner of Income-tax come up under?

It is most often cited in judgments turning on Section 147, Section 148, Section 139(1), Section 139(4), Section 142(1), Section 143(3).

Zaveri & Company (P) Ltd. v. Deputy Commissioner of Income-tax

Q: How many judgments cite Zaveri & Company (P) Ltd. v. Deputy Commissioner of Income-tax?

12 judgments on BharatTax cite Zaveri & Company (P) Ltd. v. Deputy Commissioner of Income-tax (133 Taxmann.com 397), spanning 2022 to 2025.

133 Taxmann.com 397High Court2021#8736 most cited

What is Zaveri & Company (P) Ltd. v. Deputy Commissioner of Income-tax authority for?

A writ petition under Article 226 of the Constitution of India is maintainable after the disposal of objections, even if the case is from the Gujarat High Court.

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2025.

Also referred to as

Zaveri & Company P. Ltd. v. DCIT · section 147 · section 148 · writ petition · Article 226 · disposal of objection · Gujarat High Court

Sections most often in play

Section 147 Section 148 Section 139(1)Section 139(4)Section 142(1)Section 143(3)Section 144 Section 144B

Issues it is cited on

section 2(40)mere change of opinion fresh tangible material full and true disclosure section 129 shell company price rigging penny stock material facts necessary for assessment paper company bogus ltcg violation of natural justice

Judgments citing Zaveri & Company (P) Ltd. v. Deputy Commissioner of Income-tax

Deputy Commissioner of Income Tax, Jalgaon vs. Taradevi Ratanlal Bafna, Jalgaon

In the result, all the above 6 appeals filed by the Revenue are dismissed and

ITA 497/PUN/2025[2013-14]Status: DisposedITAT Pune27 Oct 2025AY 2013-14

Bench: Shri R. K. Panda & Ms Astha Chandra

For Appellant: S/Shri Suchek Anchaliya andFor Respondent: Shri Amit Bobde, CIT

Section 10(38)Section 132Section 143(3)Section 147Section 148Section 153A

Assistant Commissioner of Income Tax, Jalgaon vs. Sidharth Ratanlal Bafna, Jalgaon

In the result, all the above 6 appeals filed by the Revenue are dismissed and

ITA 1565/PUN/2024[2018-19]Status: DisposedITAT Pune27 Oct 2025AY 2018-19

Bench: Shri R. K. Panda & Ms Astha Chandra

For Appellant: S/Shri Suchek Anchaliya andFor Respondent: Shri Amit Bobde, CIT

Section 10(38)Section 132Section 143(3)Section 147Section 148Section 153A

Assistant Commissioner of Income Tax, Jalgaon vs. Sidharth Ratanlal Bafna, Jalgaon

In the result, all the above 6 appeals filed by the Revenue are dismissed and

ITA 1555/PUN/2024[2013-14]Status: DisposedITAT Pune27 Oct 2025AY 2013-14

Bench: Shri R. K. Panda & Ms Astha Chandra

For Respondent: S/Shri Suchek Anchaliya and

Section 10(38)Section 132Section 143(3)Section 147Section 148Section 153A

Kailash Chand, Jaipur vs. ITO Ward, Behror

In the result, the appeal of the assessee is allowed

ITA 565/JPR/2024[2012-13]Status: DisposedITAT Jaipur10 Mar 2025AY 2012-13

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Judicial Member)

For Appellant: Sh. Mahendra Gargieya, Adv. &For Respondent: Sh. Dinesh Badgujar, Addl. CIT

Section 142(1)Section 144Section 144BSection 147Section 148Section 234A

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA No. 565/JP/2024 fu/kZkj.k o"kZ@Assessment Year : 2012-13 cuke Kailash Chand ITO, Vs. Village Patharedi, Tehsil- Ward-Behror Kotputli, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AHDPC7760R vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Mahendra Gargieya, Adv. & Sh. Devang Gargieya, Adv. jktLo dh vksj…

Tijaria Polypipes Limited, Jaipur vs. DCIT Cirlce 4, Jaipur

ITA 616/JPR/2024[2013-14]Status: DisposedITAT Jaipur30 Jan 2025AY 2013-14

For Appellant: Shri Tarun Mittal, CAFor Respondent: Shri Anoop Singh, Addl.CIT-DR

Section 143(3)Section 147Section 148Section 68

…आयकरअपीलीय अधिकरण, जयपुरन्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR श्रीराठौड़ कमलेशजयन्तभाई, लेखा सदस्य एव श्रीनरेन्द्रकुमार, न्यायिकसदस्य के समक्ष BEFORE: SHRI RATHOD KAMLESH JAYANTBHAI, AM & SHRI NARINDER KUMAR, JM आयकरअपीलसं. / ITA No. 616/JPR/2024 निर्धारणवर्ष / AssessmentYear : 2013-14 TijariaPolypipes Ltd. SP-1-2316, Ramchandrapura, RIICO Vs. The DCIT Industrial Area, Sitapura, Jaipur- 302 022 Circle-4 Jaipur स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AACCT 4796 M अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby : Shri Tarun Mittal, CA राजस्व क…

Aarav Financial Services Pvt. Ltd., Ahmedabad vs. The Dy. CIT, Cent. Circle-1(1), Ahmedabad

In the result, all the four appeals of respective assessees are partly allowed

ITA 13/AHD/2024[2012-13]Status: DisposedITAT Ahmedabad22 Oct 2024AY 2012-13

Bench: Ms. Suchitra Kamble (Judicial Member), Shri Makarand V. Mahadeokar (Accountant Member)

For Appellant: Shri Deepak R. Shah, A.RFor Respondent: Shri Prateek Sharma, Sr. D.R

Section 145Section 147Section 148

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Ms. Suchitra Kamble, Judicial Member And Shri Makarand V. Mahadeokar , Accountant Member Assessment Year 2011-12 Shri Sagar Jhaveri, Dy. CIT, 21, Tapovan Society, Central Circle-1(1) Nehrunagar, Manekbaug, Vs Ahmedabad Ambawadi, Ahmedabad (Respondent) PAN: AEYPJ3222M (Appellant) ITA Nos. 11 & 12/Ahd/2024 Assessment Year 2011-12 & 2012-13 Shri Vicky Rajeshbhai Dy. CIT, Jhaveri, Central Circle-1(1) 21, Tapovan Society, Vs Ahmedabad Nehrunagar, Manekbaug, (Respondent) Ambawadi, Ahmedabad PAN: ADVPJ4127F (Appellant) Assessment Year 2012-13 I.T.A N…

Vicky Rajesh Jhaveri, Ahmedabad vs. The Dy.CIT, Cent. Circle-1(1), Ahmedabad

In the result, all the four appeals of respective assessees are partly allowed

ITA 12/AHD/2024[2012-13]Status: DisposedITAT Ahmedabad22 Oct 2024AY 2012-13

Bench: Ms. Suchitra Kamble (Judicial Member), Shri Makarand V. Mahadeokar (Accountant Member)

For Appellant: Shri Deepak R. Shah, A.RFor Respondent: Shri Prateek Sharma, Sr. D.R

Section 145Section 147Section 148

Vicky Rajesh Jhaveri, Ahmedabad vs. The Dy. CIT, Cent. Circle-1(1), Ahmedabad

In the result, all the four appeals of respective assessees are partly allowed

ITA 11/AHD/2024[2011-12]Status: DisposedITAT Ahmedabad22 Oct 2024AY 2011-12

Bench: Ms. Suchitra Kamble (Judicial Member), Shri Makarand V. Mahadeokar (Accountant Member)

For Appellant: Shri Deepak R. Shah, A.RFor Respondent: Shri Prateek Sharma, Sr. D.R

Section 145Section 147Section 148

Sagar Rajesh Jhaveri, Ahmedabad vs. The Dy.CIT, Cent. Circle-1(1), Ahmedabad

In the result, all the four appeals of respective assessees are partly allowed

ITA 10/AHD/2024[2011-12]Status: DisposedITAT Ahmedabad22 Oct 2024AY 2011-12

Bench: Ms. Suchitra Kamble (Judicial Member), Shri Makarand V. Mahadeokar (Accountant Member)

For Appellant: Shri Deepak R. Shah, A.RFor Respondent: Shri Prateek Sharma, Sr. D.R

Section 145Section 147Section 148

Goyal Vegoils Limited, Kasar, Kota vs. DCIT, Circle -2, Kota

In the result ground no. 2 & 3 raised by the assessee

ITA 243/JPR/2024[2012-13]Status: DisposedITAT Jaipur27 Aug 2024AY 2012-13

Bench: DR. S. SEETHALAKSHMI (Judicial Member)

For Appellant: Sh. Rajendra Sisodia, CAFor Respondent: Sh. Anoop Singh, Addl. CIT

Section 143(3)Section 147Section 148Section 250

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA No. 243/JP/2024 fu/kZkj.k o"kZ@Assessment Years : 2012-13 cuke Goyal Vegoils Limited DCIT, Vs. C/o Goyal Vegoils Villahe Kasar, Circle-02, Kota NH-12, Tehsil Ladpura, Kota LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCG 2595 F vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Rajendra Sisodia, CA jktLo dh vksj…

Shri Kirit Kalidas Gajjar, Ahmedabad vs. ITO, Ward-1(2)(2), Ahmedabad

In the result, the appeal filed by the assessee is partly allowed

ITA 2444/AHD/2018[2012-13]Status: DisposedITAT Ahmedabad09 Dec 2022AY 2012-13

Bench: Ms Suchitra Kamble & Shri Waseem Ahmedआयकर अपील सं./Ita No. 2444/Ahd/2018 िनधा"रण वष"/Asstt. Year: 2012-2013 Shri Kirit Kalidas Gajjar, I.T.O, 1807, Pada Pole, Vs. Ward-1(1)(2), Gandhi Road, Ahmedabad. Ahmedabad-380001. Pan: Abepg4967B

For Appellant: Shri S.N. Divatia, A.RFor Respondent: Shri Ramesh Kumar, Sr. D.R

Section 132Section 143(1)Section 143(3)Section 147Section 148

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ SMC” BENCH, AHMEDABAD BEFORE MS SUCHITRA KAMBLE, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 2444/AHD/2018 िनधा"रण वष"/Asstt. Year: 2012-2013 Shri Kirit Kalidas Gajjar, I.T.O, 1807, Pada Pole, Vs. Ward-1(1)(2), Gandhi Road, Ahmedabad. Ahmedabad-380001. PAN: ABEPG4967B (Applicant) (Respondent) Assessee by : Shri S.N. Divatia, A.R Revenue by : Shri Ramesh Kumar, Sr. D.R सुनवाई क" तारीख/Date of Hearing : 03/11/2022 घोषणा क" तारीख /Date of Pronouncement: 09/12/2022 आदेश/O R D E R PER WASEEM AHMED, ACCO…

Shri Anilbhai Hiralal Shah, Ahmedabad vs. DCIT, Central Circle-1(2), Ahmedabad

In the result the appeal filed by the Revenue is dismissed

ITA 1329/AHD/2018[2008-09]Status: DisposedITAT Ahmedabad30 Nov 2022AY 2008-09

Bench: Shri Waseem Ahmed & Shri Siddhartha Nautiyal

For Appellant: Shri S.N. Soparkar, Sr. Advocate with Shri Parin Shah, A.RFor Respondent: Shri Ritesh Parmar, CIT.D.R

Section 147Section 148Section 69A

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER Sl. ITA No. Asset. Appeal(s) by No(s) Year(s) Appellant vs. Respondent Appellant Respondent 1-2. No.1329 & 2008-09 Shri Anilbhai Hiralal Shah, D.C.I.T, 2328/Ahd/2018 8, Amrashirish Bunglows, Central Circle-1(2), Near Prahaladnagar Ahmedabad. Garden, Ahmedabad-380015. PAN: ALHPS1805K 3. No.1453/Ahd/2018 2008-09 D.C.I.T, Shri Anilbhai Hiralal Central Circle-1(2), Shah, Ahmedabad. 8, Amrashirish Bunglows, Near Prahaladnagar Gar…