Young Indian v. CIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2022.

Judgments citing Young Indian v. CIT

Helti India Pvt. Ltd., Gurgaon vs. Addl. CIT, Special Range- 4, New Delhi

In the result, the appeal filed by the assessee is allowed

ITA 502/DEL/2018[2013-14]Status: DisposedITAT Delhi14 Feb 2022AY 2013-14

Bench: Shri R.K. Panda & Ms Suchitra Kambleassessment Year: 2013-14 Helti India Pvt. Ltd., Vs Addl. Cit, 6Th Floor, Building 8, Tower C, Special Range-4, Dlf Cyber City, Phase 3, New Delhi. Gurgaon. Pan: Aaach3583Q (Appellant) (Respondent) Assessee By : Shri S.K. Aggarwal, Ca Revenue By : Shri Kumar Padmapani Bora, Sr. Dr Date Of Hearing : 16.11.2021 Date Of Pronouncement : 14.02.2022 Order Per R.K. Panda, Am:

For Appellant: Shri S.K. Aggarwal, CAFor Respondent: Shri Kumar Padmapani Bora, Sr. DR

Section 143(3)Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : C : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2013-14 Helti India Pvt. Ltd., Vs Addl. CIT, 6th Floor, Building 8, Tower C, Special Range-4, DLF Cyber City, Phase 3, New Delhi. Gurgaon. PAN: AAACH3583Q (Appellant) (Respondent) Assessee by : Shri S.K. Aggarwal, CA Revenue by : Shri Kumar Padmapani Bora, Sr. DR Date of Hearing : 16.11.2021 Date of Pronouncement : 14.02.2022 ORDER PER R.K. PANDA, AM: This appeal filed by the assessee is directed against the order dated 31.10.2017 of the CIT(A)-35,…

R D Tata Trust, Mumbai vs. Pr CIT 17, Mumbai

ITA 7242/MUM/2019[2019-20]Status: DisposedITAT Mumbai24 Mar 2021AY 2019-20

Bench: Us, Are As Follows: Assessment Year: 2019-20

Section 11Section 115TSection 12A

…ITA No. 7242/Mum/2019 Assessment Year: 2019-20 Page 1 of 36 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI ‘F’ BENCH, MUMBAI [Coram: Justice P P Bhatt (President) and Pramod Kumar (Vice President)] Assessment Year: 2019-20 R.D Tata Trust ……………….Appellant 2nd Floor, Bombay House, 24 Homy Mody Street, Fort, Mumbai 400001 [PAN: AAATR8173R] Vs Principal Commissioner of Income Tax-17, ……………Respondent Mumbai Appearances by P J Pardiwala, Sr Advocate, along-with Madhur Agarwal, Sukh Sagar Syal, T P Ostwal and Indira Anand for the appellant Anil C Singh, Additional Solicitor General, along with Suresh Kumar, Sr. Standing C…

Tata Education Trust, Mumbai vs. Pr CIT 17, Mumbai

ITA 7241/MUM/2019[2019-20]Status: DisposedITAT Mumbai24 Mar 2021AY 2019-20

Section 11Section 115TSection 12A

…ITA No. 7241/Mum/2019 Assessment Year: 2019-20 Page 1 of 35 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI ‘F’ BENCH, MUMBAI [Coram: Justice P P Bhatt (President) and Pramod Kumar (Vice President)] Assessment Year: 2019-20 Tata Education Trust ……………….Appellant 2nd Floor, Bombay House, 24 Homy Mody Street, Fort, Mumbai 400001 [PAN: AAATT9835A] Vs Principal Commissioner of Income Tax-17, ……………Respondent Mumbai Appearances by P J Pardiwala, Sr Advocate, along-with Madhur Agarwal, Sukh Sagar Syal, T P Ostwal and Indira Anand for the appellant Anil C Singh, Additional Solicitor General, along with Suresh Kumar, Sr. Stan…

Sarvajanik Seva Trust, Mumbai vs. Pr CIT 17, Mumbai

ITA 7240/MUM/2019[2019-20]Status: DisposedITAT Mumbai24 Mar 2021AY 2019-20

Bench: Us, Are As Follows: Assessment Year: 2019-20

Section 11Section 115TSection 12A

…ITA No. 7240/Mum/2019 Assessment Year: 2019-20 Page 1 of 36 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI ‘F’ BENCH, MUMBAI [Coram: Justice P P Bhatt (President) and Pramod Kumar (Vice President)] Assessment Year: 2019-20 Sarvajanik Seva Trust ……………….Appellant Bombay House, 24 Homy Mody Street, Fort, Mumbai 400001 [PAN: AAATS1012N] Vs Principal Commissioner of Income Tax-17, ……………Respondent Mumbai Appearances by P J Pardiwala, Sr Advocate, along-with Madhur Agarwal, Sukh Sagar Syal, T P Ostwal and Indira Anand for the appellant Anil C Singh, Additional Solicitor General, along with Suresh Kumar, Sr. Standing Couns…

Jamsetji Tata Trust, Mumbai vs. Pr CIT 17, Mumbai

ITA 7239/MUM/2019[2019-20]Status: DisposedITAT Mumbai24 Mar 2021AY 2019-20

Bench: Us, Are As Follows: Assessment Year: 2019-20

Section 11Section 115TSection 12A

…ITA No. 7239/Mum/2019 Assessment Year: 2019-20 Page 1 of 36 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI ‘F’ BENCH, MUMBAI [Coram: Justice P P Bhatt (President) and Pramod Kumar (Vice President)] Assessment Year: 2019-20 Jamsetji Tata Trust ……………….Appellant 2nd Floor, Bombay House, 24 Homy Mody Street, Fort, Mumbai 400001 [PAN: AAATJ0095N] Vs Principal Commissioner of Income Tax-17, ……………Respondent Mumbai Appearances by P J Pardiwala, Sr Advocate, along-with Madhur Agarwal, Sukh Sagar Syal, T P Ostwal and Indira Anand for the appellant Anil C Singh, Additional Solicitor General, along with Suresh Kumar, Sr. Stan…

Navajbai Ratan Tata Trust, Mumbai vs. Pr CIT 17, Mumbai

ITA 7238/MUM/2019[2019-20]Status: DisposedITAT Mumbai24 Mar 2021AY 2019-20

Bench: Us, Are As Follows: Page 2 Of 47 1 A) The Impugned Order Dated 31.10.2019 Passed By The Learned Principal Commissioner Of Income-Tax-17 ('Pcit') Under Section 12Aa(3)/(4) Of The Income-Tax Act, 1961 ('Ita') Cancelling The Registration Of The Appellant Is Without Jurisdiction And, Hence, Void Ab Initio.

Section 11Section 115TSection 12ASection 12A(3)

…ITA No. 7238/Mum/2019 Page 1 of 47 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI F BENCH, MUMBAI [Coram: Justice P P Bhatt (President) and Pramod Kumar (Vice President)] Navajbai Ratan Tata Trust ……………….Appellant Ground Floor, Bombay House-24, Homi Mody Street, Fort, Mumbai-400 001 [PAN: AAATN 0202 B] Vs Principal Commissioner of Income Tax-17, Mumbai ……………Respondent Appearances by P J Pardiwala, Sr Advocate, along-with Madhur Agarwal, Sukh Sagar Syal, T P Ostwal and Indira Anand for the appellant Anil C Singh, Additional Solicitor General, along with Suresh Kumar, Sr. Standing Counsel, for the respondent Date of…

Tata Social Welfare Trust, Mumbai vs. Pr CIT 17, Mumbai

ITA 7237/MUM/2019[2019-20]Status: DisposedITAT Mumbai24 Mar 2021AY 2019-20

Bench: Us, Are As Follows: Assessment Year: 2019-20

Section 11Section 115TSection 12A

…ITA No. 7237/Mum/2019 Assessment Year: 2019-20 Page 1 of 36 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI ‘F’ BENCH, MUMBAI [Coram: Justice P P Bhatt (President) and Pramod Kumar (Vice President)] Assessment Year: 2019-20 Tata Social Welfare Trust ……………….Appellant 2nd Floor, Bombay House, 24 Homy Mody Street, Fort, Mumbai 400001 [PAN: AAATT9834B] Vs Principal Commissioner of Income Tax-17, ……………Respondent Mumbai Appearances by P J Pardiwala, Sr Advocate, along-with Madhur Agarwal, Sukh Sagar Syal, T P Ostwal and Indira Anand for the appellant Anil C Singh, Additional Solicitor General, along with Suresh Kumar, Sr.…