DCIT Circle 13(2)(2), Mumbai vs. Nandanbala Commercials Private Limited, Mumbai
In the result, the appeal filed by the revenue is dismissed and cross objection filed by the assesse is also dismissed
ITA 1134/MUM/2023[2016-17]Status: DisposedITAT Mumbai29 Jan 2024AY 2016-17
Bench: Shri Aby T Varkey & Shri Amarjit Singhdy. Commissioner Of Vs. Nandanbala Commercials Income Tax Circle 13(2)(2) Private Limited Room No. 452, 4 Th Floor, (Formerly Known As Sanjay Infraspace Limited) Aayakar Bhavan, 1401-A, Wing One Bkc, M.K. Road, Plot No. C-66, G-Block, Mumbai – 400020 Bkc, Bandra-East Mumbai -400 092 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aavcs1575L Appellant .. Respondent
For Appellant: Madhur AgarwalFor Respondent: HM Bhatt
Section 143(2)Section 36(1)(ii)
…P a g e | 1 ITA No.1134/Mum/2023 CO 67/Mum/2023 DCIT 13(2)(2) Vs. Nandanbala Commercials Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI ABY T VARKEY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Dy. Commissioner of Vs. Nandanbala Commercials Income Tax Circle 13(2)(2) Private Limited Room No. 452, 4 th Floor, (formerly known as Sanjay Infraspace Limited) Aayakar Bhavan, 1401-A, Wing One BKC, M.K. Road, Plot No. C-66, G-Block, Mumbai – 400020 BKC, Bandra-East Mumbai -400 092 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AAVCS1575L Appellant .. Respondent C.O No.67/Mum/2023…
