Woodland (Aero Club) Private Limited v. ACIT

178 Taxmann.com 207High Court2025#13660 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 139(1)Section 143(1)Section 36(1)(va)Section 143(1)(a)Section 143(3)Section 2(24)(x)Section 43B

Issues it is cited on

section 143(1)(a)section 36(1)(va)section 36(1)section 139(1)section 36section 139section 143(1)section 13section 143section 250prescribedsection 14

Judgments citing Woodland (Aero Club) Private Limited v. ACIT

UNIVERSAL OFFSET,NOIDA vs. ACIT CIRCLE 5(3)(1), NOIDA

Appeal is dismissed

ITA 2149/DEL/2023[2019-20]Status: DisposedITAT Delhi07 Nov 2025AY 2019-20

Bench: Shri S. Rifaur Rahman & Ms. Madhumita Royassessment Year: 2019-20

Section 139(1)Section 143(1)Section 143(1)(a)Section 36(1)(va)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “H”: NEW DELHI BEFORE SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND Ms. MADHUMITA ROY, JUDICIAL MEMBER Assessment Year: 2019-20 Universal Offset,B-3, Sector-67, Vs ACIT, Circle-5(3)(1), Gautam Budh Nagar, Noida-201301. Noida. PAN: AAAFU 1231 D APPELLANT RESPONDENT Assessee represented by None Department represented by Sh. S.K. Jadhav, CIT(DR) Date of hearing 22.09.2025 Date of pronouncement 07.11.2025 O R D E R PER Ms. MADHUMITA ROY, JM: The instant appeal, preferred by the assessee, is directed against the order dated 23.05.2023 (DIN & Order No. ITBA/NFAC/S/2…

TRIO SECURITY AND INTELLIGENCE PRIVATE LIMITED,NEW DELHI vs. INCOME TAX OFFICER, NEW DELHI

Appeal is dismissed

ITA 2664/DEL/2025[2020-21]Status: DisposedITAT Delhi15 Oct 2025AY 2020-21

Bench: Sh. Satbeer Singh Godara & Sh. Manish Agarwal

For Appellant: None (Adjournment Application Rejected)For Respondent: Sh. Rajesh Kumar Dhanesta, Sr. DR
Section 139(1)Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal, Accountant Member ITA No. 2664/Del/2025 : Asstt. Year: 2020-21 Trio Security and Intelligence Pvt. Ltd. Vs Income Tax Officer, I-36, Lajpat Nagar-I, Ward-25(3), New Delhi-110024 New Delhi-110001 (APPELLANT) (RESPONDENT) PAN No. AAACT5352R Assessee by : None (Adjournment Application Rejected) Revenue by : Sh. Rajesh Kumar Dhanesta, Sr. DR Date of Hearing: 15.10.2025 Date of Pronouncement: 15.10.2025 ORDER Per Satbeer Singh Godara, Judicial Member: This assessee’s appeal for Assessm…

COMMANDO MUSCLE POWER PRIVATE LIMITED,DELHI vs. ACIT, CIRCLE-13(1), DELHI

ITA 5309/DEL/2025[2023-24]Status: DisposedITAT Delhi08 Oct 2025AY 2023-24

Bench: Sh. Satbeer Singh Godaraita No. 5308/Del/2025 : Asstt. Year : 2022-23 Ita No. 5309/Del/2025 : Asstt. Year : 2023-24 Commando Muscle Power Pvt. Ltd. Vs Acit, Rz-82B, Dichan Kalan Road, Laxmi Circle-13(1), Vihar, New Delhi-110043 New Delhi-110043 (Appellant) (Respondent) Pan No. Aafck4749J Assessee By: None Revenue By : Ms. Ambika Agarwal, Sr. Dr Date Of Hearing: 08.10.2025 Date Of Pronouncement: 08.10.2025 Order These Assessee’S Twin Appeals In Ita Nos. 5308 & 5309/Del/2025 For Assessment Years 2022-23 & 2023-24, Arise Against The Addl./Jcit(A)-1, Ludhiana’S Din & Order No. Itba/Apl/S/250/2025-26/1079056744(1) & 1079059268(1) Both Dated 30.07.2025, In Proceedings U/S 143(1) Of The Income Tax Act, 1961 (In Short “The Act”), Respectively.

For Appellant: NoneFor Respondent: Ms. Ambika Agarwal, Sr. DR
Section 139(1)Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘SMC’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member ITA No. 5308/Del/2025 : Asstt. Year : 2022-23 ITA No. 5309/Del/2025 : Asstt. Year : 2023-24 Commando Muscle Power Pvt. Ltd. Vs ACIT, RZ-82B, Dichan Kalan Road, Laxmi Circle-13(1), Vihar, New Delhi-110043 New Delhi-110043 (APPELLANT) (RESPONDENT) PAN No. AAFCK4749J Assessee by: None Revenue by : Ms. Ambika Agarwal, Sr. DR Date of Hearing: 08.10.2025 Date of Pronouncement: 08.10.2025 ORDER These assessee’s twin appeals in ITA Nos. 5308 & 5309/Del/2025 for Assessment Years 2022-23 & 2023-24, arise…

COMMANDO MUSCLE POWER PRIVATE LIMITED,DELHI vs. ACIT, CIRCLE-13(1), DELHI

ITA 5308/DEL/2025[2022-23]Status: DisposedITAT Delhi08 Oct 2025AY 2022-23

Bench: Sh. Satbeer Singh Godaraita No. 5308/Del/2025 : Asstt. Year : 2022-23 Ita No. 5309/Del/2025 : Asstt. Year : 2023-24 Commando Muscle Power Pvt. Ltd. Vs Acit, Rz-82B, Dichan Kalan Road, Laxmi Circle-13(1), Vihar, New Delhi-110043 New Delhi-110043 (Appellant) (Respondent) Pan No. Aafck4749J Assessee By: None Revenue By : Ms. Ambika Agarwal, Sr. Dr Date Of Hearing: 08.10.2025 Date Of Pronouncement: 08.10.2025 Order These Assessee’S Twin Appeals In Ita Nos. 5308 & 5309/Del/2025 For Assessment Years 2022-23 & 2023-24, Arise Against The Addl./Jcit(A)-1, Ludhiana’S Din & Order No. Itba/Apl/S/250/2025-26/1079056744(1) & 1079059268(1) Both Dated 30.07.2025, In Proceedings U/S 143(1) Of The Income Tax Act, 1961 (In Short “The Act”), Respectively.

For Appellant: NoneFor Respondent: Ms. Ambika Agarwal, Sr. DR
Section 139(1)Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘SMC’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member ITA No. 5308/Del/2025 : Asstt. Year : 2022-23 ITA No. 5309/Del/2025 : Asstt. Year : 2023-24 Commando Muscle Power Pvt. Ltd. Vs ACIT, RZ-82B, Dichan Kalan Road, Laxmi Circle-13(1), Vihar, New Delhi-110043 New Delhi-110043 (APPELLANT) (RESPONDENT) PAN No. AAFCK4749J Assessee by: None Revenue by : Ms. Ambika Agarwal, Sr. DR Date of Hearing: 08.10.2025 Date of Pronouncement: 08.10.2025 ORDER These assessee’s twin appeals in ITA Nos. 5308 & 5309/Del/2025 for Assessment Years 2022-23 & 2023-24, arise…

INDOCARE INFRASTRUCTURE PRIVATE LIMITED ,DELHI vs. WARD 12(1) , DELHI, DELHI

Appeal is dismissed

ITA 4750/DEL/2025[2018-19]Status: DisposedITAT Delhi29 Sept 2025AY 2018-19

Bench: Shri Satbeer Singh Godaraassessment Year: 2018-19

Section 139(1)Section 143(1)Section 143(1)(a)Section 36(1)(va)

…1 Indocare Infrastructure P Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘SMC’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER Assessment Year: 2018-19 Indocare Infrastructure Pvt. Ltd., Vs Income-tax Officer, D-5, Gali No. 5, Hosue No. 348, Ward-12(1), Delhi. Sangam Vihar, New Delhi-62. PAN: AACCI 7568 N APPELLANT RESPONDENT Assessee represented by None Department represented by Shri Manoj Kumar, Sr. DR Date of hearing 22.09.2025 Date of pronouncement 22.09.2025 O R D E R PER SATBEER SINGH GODARA, JM: This assessee’s appeal for assessment year 2018-19 arises against Commissioner of Income…

RISHI PARKASH,SONIPAT vs. INCOME TAX OFFICER, SONIPAT

Appeal is allowed in above terms

ITA 3230/DEL/2025[2018-19]Status: DisposedITAT Delhi25 Sept 2025AY 2018-19

Bench: Sh. Satbeer Singh Godara & Sh. S. Rifaur Rahman

For Appellant: NoneFor Respondent: Sh. Om Prakash, Sr. DR
Section 139(1)Section 143(1)Section 143(1)(a)Section 2(24)(x)Section 3Section 36Section 36(1)(iv)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman, Accountant Member ITA No. 3230/Del/2025 : Asstt. Year: 2018-19 Rishi Parkash, Vs Income Tax Officer, C/o Umang Sahai Aggarwal, Ward-1, Flat No. 505, Maitri Apartment, Sonipat, Sector-9, Rohini, Hryana-131001 New Delhi-110085 (APPELLANT) (RESPONDENT) PAN No. ADZPS3716M Assessee by : None Revenue by : Sh. Om Prakash, Sr. DR Date of Hearing: 25.09.2025 Date of Pronouncement: 25.09.2025 ORDER Per Satbeer Singh Godara, Judicial Member: This assessee’s appeal for Assessment Year 2018-…

CHANDRA GOSWAMI,CHITTARANJAN PARK, NEW DELHI vs. ADDL JCIT, MUMBAI

Appeal is allowed in above terms

ITA 3230/DEL/2024[2020-2021]Status: DisposedITAT Delhi03 Feb 2025AY 2020-2021

Bench: Sh. Satbeer Singh Godara & Sh. S. Rifaur Rahman

For Appellant: NoneFor Respondent: Sh. Om Prakash, Sr. DR
Section 139(1)Section 143(1)Section 143(1)(a)Section 2(24)(x)Section 3Section 36Section 36(1)(iv)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman, Accountant Member ITA No. 3230/Del/2025 : Asstt. Year: 2018-19 Rishi Parkash, Vs Income Tax Officer, C/o Umang Sahai Aggarwal, Ward-1, Flat No. 505, Maitri Apartment, Sonipat, Sector-9, Rohini, Hryana-131001 New Delhi-110085 (APPELLANT) (RESPONDENT) PAN No. ADZPS3716M Assessee by : None Revenue by : Sh. Om Prakash, Sr. DR Date of Hearing: 25.09.2025 Date of Pronouncement: 25.09.2025 ORDER Per Satbeer Singh Godara, Judicial Member: This assessee’s appeal for Assessment Year 2018-…

Woodland (Aero Club) Private Limited v. ACIT (178 Taxmann.com 207) — Cited in 7 Judgments | BharatTax