Women (1993) 203 ITR 389/67 Women's Welfare Welfare Association Taxman 528 (Kar.) CIT v. Silk and Art Silk Mills

182 ITR 38High Court1990#13634 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2012 to 2020.

Judgments citing Women (1993) 203 ITR 389/67 Women's Welfare Welfare Association Taxman 528 (Kar.) CIT v. Silk and Art Silk Mills

Asstt. CIT (E)-1(1), Mumbai vs. All India Rubber Industries Association, Mumbai

In the result, we hereby set-aside the order of CIT(A) and the Assessing Officer is directed to allow the benefit of Sec

ITA 2108/MUM/2019[2015-16]Status: DisposedITAT Mumbai17 Sept 2020AY 2015-16

Bench: Shri Saktijit Deyand Shri N.K. Pradhan

For Appellant: Ms. Aarti VissanjiFor Respondent: Shri Michael Jerald
Section 11Section 12ASection 2(15)Section 25

…ant Merchant and Manufacturers Taxman 568 (All.) and Manufacturers Association CIT v. Gayathri Women (1993) 203 ITR 389/67 Women's Welfare Welfare Association Taxman 528 (Kar.) 15 All India Rubber Industries Association CIT v. Silk and Art Silk Mills (1990) 182 ITR 38/48 Silk Mills Association Ltd. Taxman 20 (Bom.) [1988] 170 ITR CIT v. A. P. Bankers & Bankers & 476/[1987] 34 Taxman Pawnbrokers Association Pawnbrokers 433 (AP) CIT v. Bengal Mills and [1983] 140 ITR Mills and Steamers Steamers Presbyterian 586/[1981] Taxman 78 Presbyterian Association (Cal.) CIT v. Nachimuthu Industrial [1982] 138 ITR 585/ 14 In…

Confederation of Indian Textile Industry, Mumbai vs. ITO (E) 1(2), Mumbai

In the result, we hereby set-aside the order of CIT(A) and the Assessing

ITA 2435/MUM/2019[2013-14]Status: DisposedITAT Mumbai17 Jul 2020AY 2013-14

Bench: Shri M.Balaganesh, Am & Shri Amarjit Singh, Jm M/S. Confederation Of Indian Vs. Ito(E)(1)(2), Mumbai Textile Industry 1508, Maker Chamber V-221 Nariman Point Mumbai – 400 021 Pan/Gir No.Aaact0174H (Appellant) .. (Respondent)

Section 11Section 12ASection 143(3)Section 25

…OF Banaras Brass (2000) 241 ITR 70/117 Brass Merchant and Merchant and Taxman 568 (All.) Manufacturers Manufacturers Association CIT v. Gayathri Women (1993) 203 ITR 389/67 Women's Welfare Welfare Association Taxman 528 (Kar.) CIT v. Silk and Art Silk (1990) 182 ITR 38/48 Silk Mills Mills Association Ltd. Taxman 20 (Bom.) CIT v. A. P. Bankers & [1988] 170 ITR Bankers & Pawnbrokers 476/[1987] 34 Taxman Pawnbrokers Association 433 (AP) CIT v. Bengal Mills and [1983] 140 ITR Mills and Steamers Steamers Presbyterian 586/[1981] Taxman 78 Presbyterian Association (Cal.) CIT v. Nachimuthu [1982] 138 ITR 585/ 14 Industr…

All India Rubber Industries Association, Mumbai vs. Asst CIT (E)1(1), Mumbai

Appeals of the assessee are allowed

ITA 247/MUM/2017[2013-14]Status: DisposedITAT Mumbai12 Oct 2018AY 2013-14

Bench: Shri G.S. Pannu & Shri Ravish Sood: A.Y : 2011-12

For Appellant: Ms. Aarti VissanjiFor Respondent: Shri V. Justin
Section 11Section 12ASection 143(3)Section 23Section 4Section 44A

…naras Brass (2000) 241 ITR 70/117 Brass Merchant Merchant and Taxman 568 (All.) and Manufacturers Manufacturers Association CIT v. Gayathri Women (1993) 203 ITR 389/67 Women's Welfare Welfare Association Taxman 528 (Kar.) CIT v. Silk and Art Silk Mills (1990) 182 ITR 38/48 Silk Mills Association Ltd. Taxman 20 (Bom.) CIT v. A. P. Bankers & [1988] 170 ITR Bankers & Pawnbrokers Association 476/[1987] 34 Taxman Pawnbrokers 433 (AP) CIT v. Bengal Mills and [1983] 140 ITR Mills and Steamers Presbyterian 586/[1981] Taxman 78 Steamers Presbyterian Association (Cal.) CIT v. Nachimuthu [1982] 138 ITR 585/ Industrial Indus…

All India Rubber Industries Association, Mumbai vs. ADIT (E) II(2), Mumbai

Appeals of the assessee are allowed

ITA 3994/MUM/2016[2011-12]Status: DisposedITAT Mumbai12 Oct 2018AY 2011-12

Bench: Shri G.S. Pannu & Shri Ravish Sood: A.Y : 2011-12

For Appellant: Ms. Aarti VissanjiFor Respondent: Shri V. Justin
Section 11Section 12ASection 143(3)Section 23Section 4Section 44A

…naras Brass (2000) 241 ITR 70/117 Brass Merchant Merchant and Taxman 568 (All.) and Manufacturers Manufacturers Association CIT v. Gayathri Women (1993) 203 ITR 389/67 Women's Welfare Welfare Association Taxman 528 (Kar.) CIT v. Silk and Art Silk Mills (1990) 182 ITR 38/48 Silk Mills Association Ltd. Taxman 20 (Bom.) CIT v. A. P. Bankers & [1988] 170 ITR Bankers & Pawnbrokers Association 476/[1987] 34 Taxman Pawnbrokers 433 (AP) CIT v. Bengal Mills and [1983] 140 ITR Mills and Steamers Presbyterian 586/[1981] Taxman 78 Steamers Presbyterian Association (Cal.) CIT v. Nachimuthu [1982] 138 ITR 585/ Industrial Indus…

All India Rubber Industries Association, Mumbai vs. ITO (E) 1(1), Mumbai

Appeals of the assessee are allowed

ITA 1368/MUM/2016[2012-13]Status: DisposedITAT Mumbai12 Oct 2018AY 2012-13

Bench: Shri G.S. Pannu & Shri Ravish Sood: A.Y : 2011-12

For Appellant: Ms. Aarti VissanjiFor Respondent: Shri V. Justin
Section 11Section 12ASection 143(3)Section 23Section 4Section 44A

…naras Brass (2000) 241 ITR 70/117 Brass Merchant Merchant and Taxman 568 (All.) and Manufacturers Manufacturers Association CIT v. Gayathri Women (1993) 203 ITR 389/67 Women's Welfare Welfare Association Taxman 528 (Kar.) CIT v. Silk and Art Silk Mills (1990) 182 ITR 38/48 Silk Mills Association Ltd. Taxman 20 (Bom.) CIT v. A. P. Bankers & [1988] 170 ITR Bankers & Pawnbrokers Association 476/[1987] 34 Taxman Pawnbrokers 433 (AP) CIT v. Bengal Mills and [1983] 140 ITR Mills and Steamers Presbyterian 586/[1981] Taxman 78 Steamers Presbyterian Association (Cal.) CIT v. Nachimuthu [1982] 138 ITR 585/ Industrial Indus…

Phd Chamber of Commerce & Industry vs. Director of Income Tax - Exemptions

ITA/369/2012HC Delhi19 Oct 2012

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

Section 11Section 11(1)Section 12A

…OF CIT V. Banaras Brass Merchant and Manufacturers Association (2000) 241 ITR 70 (All.) Brass Merchant and Manufacturers CIT V. Gayathri Women Welfare Association (1993) 203 ITR389 (Kar.) Women's Welfare CIT V. Silk and Art Silk Mills Association Ltd. (1990) 182 ITR 38 (Bom.) Silk Mills CIT V. - A. P. Bankers & Pawnbrokers Association (1988) 170 ITR 476 (AP) Banlcers & Pawnbrokers CIT V. Bengal Mills and Steamers Presbyterian Association CIT V. Nachimuthu Industrial Association (1983) 140 ITR 586 (Cal.) (1982) 138 ITR 585 (Mad.) Mills and Steamers. Presbyterian Industrial Association Add CIT V. Madras Jewell…

Phd Chamber of Commerce & Industry vs. Director of Income Tax -Exemptions

ITA/368/2012HC Delhi19 Oct 2012

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

Section 11Section 11(1)Section 12A

…OF CIT V. Banaras Brass Merchant and Manufacturers Association (2000) 241 ITR 70 (All.) Brass Merchant and Manufacturers CIT V. Gayathri Women Welfare Association (1993) 203 ITR389 (Kar.) Women's Welfare CIT V. Silk and Art Silk Mills Association Ltd. (1990) 182 ITR 38 (Bom.) Silk Mills CIT V. - A. P. Bankers & Pawnbrokers Association (1988) 170 ITR 476 (AP) Banlcers & Pawnbrokers CIT V. Bengal Mills and Steamers Presbyterian Association CIT V. Nachimuthu Industrial Association (1983) 140 ITR 586 (Cal.) (1982) 138 ITR 585 (Mad.) Mills and Steamers. Presbyterian Industrial Association Add CIT V. Madras Jewell…

Women (1993) 203 ITR 389/67 Women's Welfare Welfare Association Taxman 528 (Kar.) CIT v. Silk and Art Silk Mills (182 ITR 38) — Cited in 7 Judgments | BharatTax