Wipro Ltd. v. Income Tax Officer (International Taxation), Ward 1(3), Bangalore

88 Taxmann.com 435Reported decision2017#16198 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2021.

Judgments citing Wipro Ltd. v. Income Tax Officer (International Taxation), Ward 1(3), Bangalore

Deputy Commissioner of Income Tax, (International Taxation), Circle-1(2), Bangalore vs. M/S. Infosys Limited, Bangalore

In the result, all the appeals by the revenue are dismissed

ITA 155/BANG/2021[2016-17]Status: DisposedITAT Bangalore24 Jun 2021AY 2016-17

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Muzaffar Hussain, CIT(DR)(ITAT), BengaluruFor Respondent: Shri B.R. Sudheendra, Advocate
Section 115Section 200ASection 206ASection 248Section 90(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(IT)A Nos. 658 & 659/Bang/2020 & 152 to 155/Bang/2021 Assessment years : 2012-13 to 2016-17 The Deputy Commissioner Vs. M/s. Infosys Ltd., Of Income Tax, Plot No.44 & 97A, Circle 1(2), Konappana Agrahara, Bangalore. Hosur Road, Electronics City, Phase I, Bangalore – 560 100. PAN: AAACI 4798L APPELLANT RESPONDENT Appellant by : Shri Muzaffar Hussain, CIT(DR)(ITAT), Bengaluru. Respondent by : Shri B.R. Sudheendra, Advocate Date of hearing : 24.06.2021 Date of Pronou…

Deputy Commissioner of Income Tax, (International Taxation), Circle-1(2), Bangalore vs. M/S. Infosys Limited, Bangalore

In the result, all the appeals by the revenue are dismissed

ITA 154/BANG/2021[2015-16]Status: DisposedITAT Bangalore24 Jun 2021AY 2015-16

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Muzaffar Hussain, CIT(DR)(ITAT), BengaluruFor Respondent: Shri B.R. Sudheendra, Advocate
Section 115Section 200ASection 206ASection 248Section 90(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(IT)A Nos. 658 & 659/Bang/2020 & 152 to 155/Bang/2021 Assessment years : 2012-13 to 2016-17 The Deputy Commissioner Vs. M/s. Infosys Ltd., Of Income Tax, Plot No.44 & 97A, Circle 1(2), Konappana Agrahara, Bangalore. Hosur Road, Electronics City, Phase I, Bangalore – 560 100. PAN: AAACI 4798L APPELLANT RESPONDENT Appellant by : Shri Muzaffar Hussain, CIT(DR)(ITAT), Bengaluru. Respondent by : Shri B.R. Sudheendra, Advocate Date of hearing : 24.06.2021 Date of Pronou…

Deputy Commissioner of Income Tax, (International Taxation), Circle-1(2), Bangalore vs. M/S. Infosys Limited, Bangalore

In the result, all the appeals by the revenue are dismissed

ITA 153/BANG/2021[2014-15]Status: DisposedITAT Bangalore24 Jun 2021AY 2014-15

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Muzaffar Hussain, CIT(DR)(ITAT), BengaluruFor Respondent: Shri B.R. Sudheendra, Advocate
Section 115Section 200ASection 206ASection 248Section 90(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(IT)A Nos. 658 & 659/Bang/2020 & 152 to 155/Bang/2021 Assessment years : 2012-13 to 2016-17 The Deputy Commissioner Vs. M/s. Infosys Ltd., Of Income Tax, Plot No.44 & 97A, Circle 1(2), Konappana Agrahara, Bangalore. Hosur Road, Electronics City, Phase I, Bangalore – 560 100. PAN: AAACI 4798L APPELLANT RESPONDENT Appellant by : Shri Muzaffar Hussain, CIT(DR)(ITAT), Bengaluru. Respondent by : Shri B.R. Sudheendra, Advocate Date of hearing : 24.06.2021 Date of Pronou…

Deputy Commissioner of Income Tax, (International Taxation), Circle-1(2), Bangalore vs. M/S. Infosys Limited, Bangalore

In the result, all the appeals by the revenue are dismissed

ITA 152/BANG/2021[2013-14]Status: DisposedITAT Bangalore24 Jun 2021AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Muzaffar Hussain, CIT(DR)(ITAT), BengaluruFor Respondent: Shri B.R. Sudheendra, Advocate
Section 115Section 200ASection 206ASection 248Section 90(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(IT)A Nos. 658 & 659/Bang/2020 & 152 to 155/Bang/2021 Assessment years : 2012-13 to 2016-17 The Deputy Commissioner Vs. M/s. Infosys Ltd., Of Income Tax, Plot No.44 & 97A, Circle 1(2), Konappana Agrahara, Bangalore. Hosur Road, Electronics City, Phase I, Bangalore – 560 100. PAN: AAACI 4798L APPELLANT RESPONDENT Appellant by : Shri Muzaffar Hussain, CIT(DR)(ITAT), Bengaluru. Respondent by : Shri B.R. Sudheendra, Advocate Date of hearing : 24.06.2021 Date of Pronou…

Deputy Commissioner of Income Tax (International Taxation), Circle- 1(2), Bangalore vs. M/S.Infosys Limited, Bangalore

In the result, all the appeals by the revenue are dismissed

ITA 659/BANG/2020[2016-17]Status: DisposedITAT Bangalore24 Jun 2021AY 2016-17

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Muzaffar Hussain, CIT(DR)(ITAT), BengaluruFor Respondent: Shri B.R. Sudheendra, Advocate
Section 115Section 200ASection 206ASection 248Section 90(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(IT)A Nos. 658 & 659/Bang/2020 & 152 to 155/Bang/2021 Assessment years : 2012-13 to 2016-17 The Deputy Commissioner Vs. M/s. Infosys Ltd., Of Income Tax (IT), Plot No.44 & 97A, Circle 1(2), Konappana Agrahara, Bangalore. Hosur Road, Electronics City, Phase I, Bangalore – 560 100. PAN: AAACI 4798L APPELLANT RESPONDENT Appellant by : Shri Muzaffar Hussain, CIT(DR)(ITAT), Bengaluru. Respondent by : Shri B.R. Sudheendra, Advocate Date of hearing : 24.06.2021 Date of P…

Deputy Commissioner of Income Tax (International Taxation), Circle- 1(2), Bangalore vs. M/S. Infosys Limited, Bangalore

In the result, all the appeals by the revenue are dismissed

ITA 658/BANG/2020[2012-13]Status: DisposedITAT Bangalore24 Jun 2021AY 2012-13

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Muzaffar Hussain, CIT(DR)(ITAT), BengaluruFor Respondent: Shri B.R. Sudheendra, Advocate
Section 115Section 200ASection 206ASection 248Section 90(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(IT)A Nos. 658 & 659/Bang/2020 & 152 to 155/Bang/2021 Assessment years : 2012-13 to 2016-17 The Deputy Commissioner Vs. M/s. Infosys Ltd., Of Income Tax, Plot No.44 & 97A, Circle 1(2), Konappana Agrahara, Bangalore. Hosur Road, Electronics City, Phase I, Bangalore – 560 100. PAN: AAACI 4798L APPELLANT RESPONDENT Appellant by : Shri Muzaffar Hussain, CIT(DR)(ITAT), Bengaluru. Respondent by : Shri B.R. Sudheendra, Advocate Date of hearing : 24.06.2021 Date of Pronou…

Wipro Ltd. v. Income Tax Officer (International Taxation), Ward 1(3), Bangalore (88 Taxmann.com 435) — Cited in 6 Judgments | BharatTax