Win Publication Trust v. CIT, Kochi

41 Taxmann.com 119Income Tax Appellate Tribunal2014#11637 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2022.

Judgments citing Win Publication Trust v. CIT, Kochi

Shri Sunil Kumar, New Delhi vs. ACIT, New Delhi

In the result, the appeal of the assessee is allowed

ITA 2000/DEL/2017[2014-15]Status: DisposedITAT Delhi12 Jul 2022AY 2014-15

Bench: Shri Anil Chaturvedi & Shri Yogesh Kumar U.S.Assessment Year: 2014-15

Section 142(1)Section 143(2)Section 143(3)Section 2Section 23(1)(c)Section 234ASection 234BSection 234CSection 250(6)

…1 Sh. Sunil Kumar Vs. ACIT IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘G’ NEW DELHI BEFORE SHRI ANIL CHATURVEDI, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER Assessment Year: 2014-15 Sunil Kumar Vs. ACIT 14, Ashoka Avenue Road, Central Cicle-26 DLF Farms, Chaattarpur New Delhi New Delhi PAN :AIAPK9773A (Appellant) (Respondent) Appellant by Shri Rajesh Malhotra, CA & Ms. Shivangi Kumar, Adv Respondent by Sh. H. K. Chaudhary, CIT (DR) Date of hearing 10.05.2022 Date of pronouncement 12.07.2022 ORDER PER YOGESH KUMAR U.S., JUDICIAL MEMBER: The present appeal is preferred by the a…

ACIT (E), Circle- 2(1), New Delhi vs. Servants of the People Society, New Delhi

In the result, the Revenue’s appeal is allowed for statistical purposes

ITA 4049/DEL/2018[2014-15]Status: DisposedITAT Delhi01 Nov 2019AY 2014-15

Bench: Shri H.S. Sidhu & Shri Anadee Nath Misshra

Section 11Section 11(2)Section 11(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos. 3081 & 3082/Del/2017 AYRS. : 2010-11 & 2012-13 SERVANTS OF PEOPLE SOCIETY, VS. ADDL. CIT(E), LAJPAT BHAWAN, RANGE-II, LAJPAT NAGAR-4, CIVIC CENTRE, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) ITA Nos. 3648 & 3649/Del/2017 AYRS. : 2010-11 & 2012-13 ADDL. CIT(E), VS. SERVANTS OF PEOPLE SOCIETY, RANGE-II, LAJPAT BHAWAN, CIVIC CENTRE, LAJPAT NAGAR-4, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) IT…

Servants of the People Society, New Delhi vs. DCIT, Exemption Circle- 2(1), New Delhi

In the result, the Revenue’s appeal is allowed for statistical purposes

ITA 3659/DEL/2018[2014-15]Status: DisposedITAT Delhi01 Nov 2019AY 2014-15

Bench: Shri H.S. Sidhu & Shri Anadee Nath Misshra

Section 11Section 11(2)Section 11(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos. 3081 & 3082/Del/2017 AYRS. : 2010-11 & 2012-13 SERVANTS OF PEOPLE SOCIETY, VS. ADDL. CIT(E), LAJPAT BHAWAN, RANGE-II, LAJPAT NAGAR-4, CIVIC CENTRE, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) ITA Nos. 3648 & 3649/Del/2017 AYRS. : 2010-11 & 2012-13 ADDL. CIT(E), VS. SERVANTS OF PEOPLE SOCIETY, RANGE-II, LAJPAT BHAWAN, CIVIC CENTRE, LAJPAT NAGAR-4, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) IT…

ACIT (E), Circle- 2(1), New Delhi vs. Servants of the People Society, New Delhi

In the result, the Revenue’s appeal is allowed for statistical purposes

ITA 4207/DEL/2018[2013-14]Status: DisposedITAT Delhi01 Nov 2019AY 2013-14

Bench: Shri H.S. Sidhu & Shri Anadee Nath Misshra

Section 11Section 11(2)Section 11(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos. 3081 & 3082/Del/2017 AYRS. : 2010-11 & 2012-13 SERVANTS OF PEOPLE SOCIETY, VS. ADDL. CIT(E), LAJPAT BHAWAN, RANGE-II, LAJPAT NAGAR-4, CIVIC CENTRE, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) ITA Nos. 3648 & 3649/Del/2017 AYRS. : 2010-11 & 2012-13 ADDL. CIT(E), VS. SERVANTS OF PEOPLE SOCIETY, RANGE-II, LAJPAT BHAWAN, CIVIC CENTRE, LAJPAT NAGAR-4, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) IT…

Servants of the People Society, New Delhi vs. DCIT, Exemption Circle- 2(1), New Delhi

In the result, the Revenue’s appeal is allowed for statistical purposes

ITA 3658/DEL/2018[2013-14]Status: DisposedITAT Delhi01 Nov 2019AY 2013-14

Bench: Shri H.S. Sidhu & Shri Anadee Nath Misshra

Section 11Section 11(2)Section 11(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos. 3081 & 3082/Del/2017 AYRS. : 2010-11 & 2012-13 SERVANTS OF PEOPLE SOCIETY, VS. ADDL. CIT(E), LAJPAT BHAWAN, RANGE-II, LAJPAT NAGAR-4, CIVIC CENTRE, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) ITA Nos. 3648 & 3649/Del/2017 AYRS. : 2010-11 & 2012-13 ADDL. CIT(E), VS. SERVANTS OF PEOPLE SOCIETY, RANGE-II, LAJPAT BHAWAN, CIVIC CENTRE, LAJPAT NAGAR-4, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) IT…

ACIT (E), New Delhi vs. Servants of the People Society, New Delhi

In the result, the Revenue’s appeal is allowed for statistical purposes

ITA 3649/DEL/2017[2012-13]Status: DisposedITAT Delhi01 Nov 2019AY 2012-13

Bench: Shri H.S. Sidhu & Shri Anadee Nath Misshra

Section 11Section 11(2)Section 11(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos. 3081 & 3082/Del/2017 AYRS. : 2010-11 & 2012-13 SERVANTS OF PEOPLE SOCIETY, VS. ADDL. CIT(E), LAJPAT BHAWAN, RANGE-II, LAJPAT NAGAR-4, CIVIC CENTRE, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) ITA Nos. 3648 & 3649/Del/2017 AYRS. : 2010-11 & 2012-13 ADDL. CIT(E), VS. SERVANTS OF PEOPLE SOCIETY, RANGE-II, LAJPAT BHAWAN, CIVIC CENTRE, LAJPAT NAGAR-4, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) IT…

ACIT (E), New Delhi vs. Servants of the People Society, New Delhi

In the result, the Revenue’s appeal is allowed for statistical purposes

ITA 3648/DEL/2017[2010-11]Status: DisposedITAT Delhi01 Nov 2019AY 2010-11

Bench: Shri H.S. Sidhu & Shri Anadee Nath Misshra

Section 11Section 11(2)Section 11(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos. 3081 & 3082/Del/2017 AYRS. : 2010-11 & 2012-13 SERVANTS OF PEOPLE SOCIETY, VS. ADDL. CIT(E), LAJPAT BHAWAN, RANGE-II, LAJPAT NAGAR-4, CIVIC CENTRE, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) ITA Nos. 3648 & 3649/Del/2017 AYRS. : 2010-11 & 2012-13 ADDL. CIT(E), VS. SERVANTS OF PEOPLE SOCIETY, RANGE-II, LAJPAT BHAWAN, CIVIC CENTRE, LAJPAT NAGAR-4, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) IT…

Servants of People Society, New Delhi vs. Addl. DIT(E), New Delhi

In the result, the Revenue’s appeal is allowed for statistical purposes

ITA 3082/DEL/2017[2012-13]Status: DisposedITAT Delhi01 Nov 2019AY 2012-13

Bench: Shri H.S. Sidhu & Shri Anadee Nath Misshra

Section 11Section 11(2)Section 11(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos. 3081 & 3082/Del/2017 AYRS. : 2010-11 & 2012-13 SERVANTS OF PEOPLE SOCIETY, VS. ADDL. CIT(E), LAJPAT BHAWAN, RANGE-II, LAJPAT NAGAR-4, CIVIC CENTRE, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) ITA Nos. 3648 & 3649/Del/2017 AYRS. : 2010-11 & 2012-13 ADDL. CIT(E), VS. SERVANTS OF PEOPLE SOCIETY, RANGE-II, LAJPAT BHAWAN, CIVIC CENTRE, LAJPAT NAGAR-4, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) IT…

Servants of People Society, New Delhi vs. Addl. DIT(E), New Delhi

In the result, the Revenue’s appeal is allowed for statistical purposes

ITA 3081/DEL/2017[2010-11]Status: DisposedITAT Delhi01 Nov 2019AY 2010-11

Bench: Shri H.S. Sidhu & Shri Anadee Nath Misshra

Section 11Section 11(2)Section 11(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA Nos. 3081 & 3082/Del/2017 AYRS. : 2010-11 & 2012-13 SERVANTS OF PEOPLE SOCIETY, VS. ADDL. CIT(E), LAJPAT BHAWAN, RANGE-II, LAJPAT NAGAR-4, CIVIC CENTRE, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) ITA Nos. 3648 & 3649/Del/2017 AYRS. : 2010-11 & 2012-13 ADDL. CIT(E), VS. SERVANTS OF PEOPLE SOCIETY, RANGE-II, LAJPAT BHAWAN, CIVIC CENTRE, LAJPAT NAGAR-4, NEW DELHI NEW DELHI – 110 024 (PAN: AAATS1730M) (Appellant) (Respondent) IT…